Dipankar Dihingia vs The State Of Assam And 6 Ors
2023 Latest Caselaw 4255 Gua

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GAHC010183942018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA/337/2018

         DIPANKAR DIHINGIA
         S/O DIPAK DIHINGIA
         RESIDENT OF VILLAGE BAMGAON, PO SILAPATHAR, DIST DHEMAJI,
         ASSAM

         VERSUS

         THE STATE OF ASSAM AND 6 ORS
         REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
         ASSAM, DISPUR, GUWAHATI-06

         2:THE COMMISSIONER AND SECRETARY
          DEPARTMENT OF HEALTH SERVICES
          GOVERNMENT OF ASSAM
          DISPUR GUWAHATI 781006

         3:THE DIRECTOR
          DIRECTORATE OF HEALTH SERVICES
         ASSAM HENGRABARI
          GUWAHATI-781036

         4:THE JOINT DIRECTOR OF HEALTH SERVICES (TB)
         ASSAM
          DIRECTORATE OF HEALTH SERVICES
          HENGRABARI
         ASSAM DISPUR
          36 ASSAM

         5:THE STATE PROGRAMME OFFICER

          STATE HEALTH SOCIETIES
          RNTCP ASSAM
          OFFICE OF THE DIRECTORATE OF HEALTH SERVICE
          ASSAM HENGRABARI 36
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           6:THE JOINT DIRECTOR OF HEALTH SERVICES CUM DISTRICT TB
           OFFICER
            DISTRICT HEALTH SOCIETY DHEMAJI
           ASSAM.

           7:SMTI. ALPANA BARUAH
            D/O SRI PABITRAPRAN BARUAH
           R/O VILLAGE SILABALI
            DIST DHEMAJI
           ASSAM 78705


            For the appellant     : Mr. M. Biswas, Advocate
            For the respondents   : Mr. D.P. Borah, S.C., Health

Mr. E. Ahmed, Advocate For respondent No.7.

-BEFORE-

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE KARDAK ETE 11-10-2023

Arguments heard. Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant