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Case No. : Crl.A(J)/31/2018 vs The State Of Assam
2023 Latest Caselaw 4222 Gua

Citation : 2023 Latest Caselaw 4222 Gua
Judgement Date : 10 October, 2023

Gauhati High Court
Case No. : Crl.A(J)/31/2018 vs The State Of Assam on 10 October, 2023
                                                                     Page No.# 1/1

GAHC010065502018




                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : CRL.A(J)/31/2018
             MD. ABDUL MATLEB
             MORIGAON.

             VERSUS

            THE STATE OF ASSAM
            REP. BY P.P., ASSAM
Advocate for the Petitioner : MR. K GOSWAMI, AMICUS CURIAE
Advocate for the Respondent : ADDL. PP, ASSAM


                                   BEFORE
                 HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                   HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                       ORDER

Date : 10-10-2023 (M. Zothankhuma, J)

Heard Mr. K Goswami, learned Senior Counsel and Amicus Curiae appearing for the appellant. Also heard Ms. S Jahan, learned Additional Public Prosecutor appearing for the State respondent.

Hearing concluded. Judgment reserved.

                                          JUDGE              JUDGE



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