Citation : 2023 Latest Caselaw 4212 Gua
Judgement Date : 10 October, 2023
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GAHC010122062012
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4249/2012
BIR BAHADUR KSHETRY and 66 ORS
S/O LT. DAN BAHADUR KSHETRY R/O DALAIPARA, P.O. DALONGGHAT
DIST. DARRANG.
2: MADHAB HAZARIKA
SON OF LATE KAMALA KANTA HAZARIKA R/O DEBNARIKALI
KAMPUR
NAGAON
3: SRI SANKAR CHANDRA DEBNATH
S/O LATE GANGA CHARAN DEBNATH R/O BHAKTA GAON NAGAON
ASSAM.
4: SRI DIMBESWAR DAS
S/O LATE KUNDESWAR DAS R/O VILL- KALIBARI TEZPUR
SONITPUR.
5: SRI DHIREN DAS
S/O LT. NARAYAN DAS R/O PURANI HATHKHOLA SONAPUR
KAMRUP
ASSAM.
6: MD. JANNUR ALI
S/O MD. AZID ALI R/O HATIGAON
NATBAMA DISPUR
GUWAHATI-38.
7: SMTI. REKHA RANI POUL
W/O DIPAK POUL C/O SUDHIR DAS ARABINDRA SARANI
R.K. MISSION ROAD
KARIMGANJ
ASSAM.
Page No.# 2/10
8: SRI CHANDRA KANTA ROY
R/O BISHANKUCHI
NITYANANDA
BARPETA
ASSAM.
9: SRI NASERUDDIN AHMED
S/O ALIMUDDIN AHMED R/O VILL- DHUHI NO. 2
KAMRUP
ASSAM.
10: NUR-UZ-ZAMAN
S/O LT. AZAHARUDDIN AHMED R/O VILL- BHATIPARA
P.O. GOALPARA DIST. GOALPARA
ASSAM.
11: SRI UTSHAB DAS
S/O LT. MADHAB DAS R/O VILL- HAJO PATANI P.O. HAJO
DIST. KAMRUP
ASSAM.
12: SRI RATNESWAR KALITA
S/O NARENDRA NATH KALITA R/O VILL- BAIRAGI
P.O. PATACHARKUCHI DIST. BARPETA
ASSAM.
13: SRI DURGESWAR SALOI
S/O LAATE GOBINDA SALOI R/O VILL- DABIPARA
P.O. CHAYGAON DIST. KAMRUP
ASSAM.
14: SRI SARAT DAS
S/O LT. DEBARU DAS R/O VILL- DADARA
P.O. DADARA VIA-HAJO
DIST. KAMRUP
ASSAM.
15: SRI KHAGEN MEDHI
S/O LT. GARGARAM MEDHI C/O KAMALA MISHRA "SURYA BHAWAN"
BALIKANIA
KHARGAA
GOPAL BAZAR
NALBARI.
16: SRI PRADIP KR. DAS
S/O LATE KANAK CH. DAS R/O VILL- TIHUDEKHATA
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P.O. HELANA DIST. BARPETA
ASSAM.
17: SRI ALEF KHAN
S/O MD. KHAN R/O VILL- HARIPUR
P.O. BAHARIHAT DIST. BARPETA
ASSAM.
18: SRI SARAT CH. BARMAN
S/O LT. BHABIT RAM BARMAN R/O TRINAYAN PATH
BATAHGHULI P.S. SATGAON
GUWAHATI-37
ASSAM.
19: SRI KUSHENDRA KAKATI
C/O USHA KALITA
RUKMINIGAON GUWAHATI-22.
20: SRI SARBANANDA DAS
S/O LT. HARICHARAN DAS HENGRABARI
GUWAHATI-6.
21: SRI DILIP SARMA
S/O LATE CHANDRADHAR SARMA R/O VILL- KATHPUHA P.O. ARIKUCHI
DIST. NALBARI
ASSAM.
22: ON THE DEATH OF RITU RAJKHOWA HIS LEAGL HEIR SUBSTITUTED
AT 22(a)
AS PER ORDER DTD.13.3.2020 IN IA(C)765/2020
22: (a) SMT BHABANI GOGOI
W/O LATE RITU RAJKUMARI
R/O ULTAJAN
MORANGI
GOLAGHAT
MORANGI
DIST-GOLAGHAT
23: SANJOY HAZARIKA
S/O LT. BENUDHAR HAZARIKA R/O VILL- TOKLAI
RAJASASAR
JORHAT.
24: SRI CHAKRADHAR DEKA
S/O LT. DURGESWAR DEKA VILL- BARBHALA SULIAPARA P.O.
GOBINDRAPUR DIST. BARPETA
ASSAM.
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25: SRI SAFIRUDDIN AHMED
S/O INTAZ ALI R/O VILL- DARANDHA
P.O. KHANAPARA
P.S. DISPUR
KAMRUP
ASSAM.
26: SRI DULESH TAMULI
S/O LATE GOLAP TAMULI R/O L.B. ROAD
NEAR MAHABHAIRAB MANDIR TEZPUR
SONITPUR.
27: SRI NRIPENDRA CHOUDHURY
S/O LATE KARUNA KANTA CHOUDHURY R/O BORAHOLIA
TEZPUR SONITPUR.
28: SRI SAFIQUDDIN SHEIKH
S/O NEKDI ALI SHEIKH R/O BAGHARBORI
SATGAON ROAD
GUWAHATI
ASSAM.
29: SRI AIBOR ALI
S/O AKBOR ALI R/O LALMATI
MILAN NAGAR
GUWAHATI.
30: SRI PURANDAR PATHAK
S/O LT. RAJENDRA NATH PATHAK
R/O VILL- MAKHIBAHA
KUMARPARA P.O. MAKHIBAHA
TIHU
NALBARI
ASSAM.
31: SRI JAMERA KHATUN
W/O TAZNUL HUSSAIN R/O PANJABARI
NABAJYOTI NAGAR
P.O. PANJABARI
WARD NO. 37
P.S. DISPUR
GUWAHATI DIST.KAMRUP
32: SRI JATIN SAIKIA
S/O LT. CHANDRA KANTA SAIKIA R/O VILL- GARIKURI
P.O. HATBOR DIST. NAGAON
ASSAM.
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33: SRI DHRUBAJYOTI BORA
S/O LT. RADHA NATH BORA R/O VILL- RUPOIKINAR P.O. BHATIAPAR DIST.
SIBSAGAR
ASSAM.
34: SRI JALALUDDIN BARBHUYA
S/O LATE SUNAHAR ALI BARBHUYA R/O VILL- SATGAON NOWAPARA P.O.
PANJABARI
DIST. KAMRUP
ASSAM.
35: MRS. RUPJYOTI HAZARIKA
W/O SRI JIBAN BORA R/O AGRICULTURE COLONY
ULUBARI
GUWAHATI.
36: SRI PREMA BORA
S/O LT. MANIK CH. BORA R/O VILL- GOMOTHAGAON
P.O. URIA GAON
DIST. NAGAON
ASSAM.
37: SRI RIPUNJOY PATHAK
C/O BASANTI BARMAN PATHAK
TEZPUR GOVT BOY'S H.E. SCHOOL
TEZPUR
DIST. SONITPUR
ASSAM.
38: SRI AKBAR HUSSAIN
S/O LATE AIN ALI R/O RAGHUNATH PATH
OPP. JOHAR
BUILDING
DHIRENPARA
GUWAHATI-25.
39: SRI KUSHA KR. HAZARIKA
S/O LATE JIBAN CH. HAZARIKA R/O KAMPUR NEAR I.B. P.O. KAMPUR
DIST. NAGAON
ASSAM.
40: MS. RINA BORDOLOI CHOUDHURY
D/O LATE B. BORDOLOI R/O C/O MRS.MINA BORDOLOI FATASIL G.S.
COLONY P.O. and P.S. NHARALIMUKH DIST. KAMRUP
ASSAM.
Page No.# 6/10
41: SRI DHARANI DHAR DEKA
S/O LT. NABIN CH. DEKA R/O PATHARQUARI MEGGIN
P.O. PATHARQUARI
P.S. NOONMATI
DIST. KAMRUP
ASSAM.
42: SRI PHUKAN CH. TALUKDAR
S/O LT. BHADRA KT. TALUKDAR R/O VILL- NAMJALLAH P.O.
MESKAPUKHURI
TANGLA DIST. UDALGURI
ASSAM.
43: SRI NILAKANTA BARUAH
S/O LT. MADHAB CH. BARUAH
R/O VILL- TAMULIPARA P.O. DAHI NAGAON DIST. DARRANG
ASSAM.
44: SRI SARAT CH. KALITA
S/O LT. GOPAL KALITA R/O VILL- BHUKTABARI P.O. SIPAJHAR
DIST. DARRANG
ASSAM.
45: SRI KHAGENDRA SARMA
S/O LT. CHINTA RAM SARMA R/O VILL- HAZARIKAPARA P.O.
HAZARIKAPARA
DIST. DARRANG
ASSAM.
46: RAHMAN ALI
S/O LATE SABUR ALI
R/O DARANDHA PANJABARI
GUWAHATI
ASSAM.
47: ABDUL JALIL
S/O LATE JAMSHED ALI R/O SANOA
SIPAJHAR DARRANG
ASSAM.
48: JHANTULAL ROY
S/O MUNINDRA CHANDRA ROY R/O RADHA MADHAB ROAD
SILCHAR
CACHAR
ASSAM.
49: SRI NAGENCH. KALITA
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S/O LATE JANMI RAM KALITA
R/O VILL- AGDALA JUNARU P.O. BAIHATA CHARIALI
DIST. KAMRUP
ASSAM.
50: SRI RATNESWAR KALITA
S/O LATE DAMALI RAM KALITA R/O VILL- HARIBHANGA CHANDAPARA
P.O. HARIBHANGA
DIST. NALBARI
ASSAM.
51: SRI SISIR MAZUMDAR
S/O SRI PRADIP MAZUMDAR R/O K.C. PATOWARY ROAD
ULUBARI CHARIALI
GUWAHATI-7
52: SRI PRADIP DAS
S/O LT. JHANU RAM DAS R/O VILL- and P.O. CHANDA VIA MUKALMUA
DIST. NALBARI
ASSAM.
53: MD. TAIBULLA ALI
S/O MD. UMIAM ALI R/O VILL- DAMPUR KHANDAPARA P.O. DAMPUR
P.S. HAJO
DIST. KAMRUP
ASSAM.
54: SRI GOLAM HUSSAIN
S/O LATE ABDUL AZIZ MOLLAH R/O VILL- PRAGATINAGAR P.O.
BIDYAPARA COLLEGE ROAD
DIST. DHUBRI
ASSAM.
55: SRI MALINA SAHA
S/O LATE SRIPATI MOHAN SAHA R/O ODALBAKRA
BISHNU RABHA PATH
P.O. LALGANESH
P.S. DISPUR
GUWAHATI-34.
56: (a).SMTI BULUMONI BAYAN
W/O LATE KRISHNA KANTA BAYAN
R/O VILL
P.O
P.S- UDALGURI
ASSAM
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56: ON THE DEATH OF KRISHNA KANTA BAYAN HIS LEGAL HEIR IS
SUBSTITUTED AT 56(a)
AS PER ORDER DATED 13.03.2020 IN IA(C) 768/2020.
57: SRI BABUL KALITA
S/O LT. RAMDHAN KALITA VILL- SUTARKUCHI
P.O. ADABARI
DIST. NALBARI
ASSAM.
58: (a) SMTI NIRALA DAS
W/O LATE JITEN CHANDRA DAS
R/O VILL- KAWAIMARI DEWANKHAT
P.O AND P.S CHAYGAON
ASSAM.
58: ON THE DEATH OF JITEN CH. DAS HIS LEGAL HEIR IS SUBSTITUTED
AT 58(a)
AS PER ORDER DATED 13.03.2020 PASSED IN IA(C)767/2020.
59: SRI DIPAK BHATTA
S/O LT. UDAY BHATTA R/O VILL- MILONNAGAR P.O. HENGRABARI
GUWAHATI-36.
60: SRI DULAL MEDHI
S/O LT. HEMANTA MEDHI R/O BISHNUPUR MAIN ROAD
GUWAHATI-16.
61: SRI BOLO RAM PATWARY
S/O LATE MONI KANTA PATWARY KRISHNANAGAR
P.O. CHANDMARI
DIST. KAMRUP
ASSAM.
62: NARDA SARMA
S/O LT. HARENDRA NATH SARMA AMOLAPATTI
P.O. BARPETA LCN ROAD
DIST. BARPETA
ASSAM.
63: SRI RITESH GOGOI
S/O MAHESWAR GOGOI R/O BORDOLOI NAGAR
BYE LANE SECTOR-8
DIST. TINSUKIA.
64: SRI RAMENDRA BARMAN
S/O LT. BHABENDRA BARMAN R/O BAGHRBARI TINIALI
Page No.# 9/10
PANJABARI
GUWAHATI-37.
65: SRI NIKUNJA KUMAR ROY
S/O GIRISH CH. ROY R/O BAGHARBARI TINIALI PANJABARI
GUWAHATI-37.
66: SRI KANDARPA DEKA
S/O LT. P.C. DEKA R/O C/O ASSAM AGRO INDUSTRIES DEV. CORPN LTD.
CAMPUS
KHANAPARA
GUWAHATI-22.
67: SRI KHAGENDRA NATH SARMA
S/O JOGENDRA NATH SARMA R/O VILL- BHEBARGHAT KALITAPARA P.O.
MANGALDOI
DIST. DARRANG
ASSAM
VERSUS
THE STATE OF ASSAM AND ORS
REP. BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM,
DEPARTMENT OF AGRICULTURE, DISPUR, GUWAHATI-6
2:THE PRINCIPAL SECRETARY TO THE
GOVT. OF ASSAM
AGRICULTURE DEPARTMENT
DISPUR.
3:THE DIRECTOR
AGRICULTURE DEPARTMENT
ASSAM
KHANAPARA
GUWAHATI-22.
4:THE ASSAM AGRO INDUSTRIES DEVELOPMENT CORPORATION
LIMITED
REP. BY ITS MANAGING DIRECTOR
RAM KRISHNA MISSION ROAD
ULUBARI
GUWAHATI-7.
5:FINANCE DEPARTMENT
GOVT. OF ASSAM
DISPUR
Page No.# 10/10
GUWAHATI-
Advocate for the Petitioner : MR.R M DEKA
Advocate for the Respondent : SC, AGRI. DEPARTMENT
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
ORDER
Date : 10.10.2023
Heard Mr. I.Choudhury, learned senior counsel assisted by Mr. S.Biswakarma, learned counsel for the petitioners. Also heard Ms. R.Bora, learned standing counsel, Agricultural Department for the respondent Nos. 1 to 3 and Mr. A.Chaliha, learned standing counsel, Finance Department for the respondent No.5.
Hearing concluded.
Judgment reserved.
JUDGE
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