Ajoy Sutradhar vs The State Of Assam And Anr
2023 Latest Caselaw 4195 Gua

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GAHC010180552023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./317/2023

            AJOY SUTRADHAR
            S/O LATE SURENDRA CH. SUTRADHAR
            R/O VIVEKANANDA SARANI ROAD,
            WARD NO. 8, P.O. AND P.S. DOOMDOOMA, DIST. TINSUKIA, ASSAM



            VERSUS

            THE STATE OF ASSAM AND ANR
            REP. BY THE PP, ASSAM

            2:W/O SRI AJOY SUTRADHAR
             R/O VIVEKANANDA SARANI ROAD

            WARD NO. 8
            P.O. AND P.S. DOOMDOOMA DIST. TINSUKIA
            ASSA

Advocate for the Petitioner   : MR. A K GUPTA

Advocate for the Respondent : PP, ASSAM




                                    BEFORE
                       HON'BLE MR. JUSTICE ROBIN PHUKAN

                                           ORDER

09.10.2023

Heard Mr. A.K. Gupta, learned counsel for the petitioner and also heard Mr. B.

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Dutta, learned Senior counsel assisted by Mr. J. Das, learned counsel for the respondent No.2 and Mr. K.K. Parasar, learned Additional Public Prosecutor, Assam, appearing for the State respondent No.1.

Argument concluded.

Judgment reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant