Basab Ranjan Deb vs The State Of Assam And 4 Ors
2023 Latest Caselaw 4157 Gua

Citation : 2023 Latest Caselaw 4157 Gua
Judgement Date : 6 October, 2023

Gauhati High Court

Basab Ranjan Deb vs The State Of Assam And 4 Ors on 6 October, 2023

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GAHC010065012020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/2753/2020

         BASAB RANJAN DEB
         S/O. LT. BHRAMAN KANTA DEB, VILL. PARK ROAD, P.S. SILCHAR, DIST.
         CACHAR, ASSAM.



         VERSUS

         THE STATE OF ASSAM AND 4 ORS.
         THROUGH- THE SECRETARY, TO THE GOVT. OF ASSAM, PWD DEPTT.,
         DISPUR, GUWAHATI-06.

         2:THE STATE LEVEL COMMITTEE
          FOR COMPASSIONATE APPOINTMENT REP. BY ITS CHAIRMAN
         THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
          DISPUR
          GHY.-06.

         3:THE CHIEF ENGINEER PWD (ROADS)
         ASSAM
          CHANDMARI
          GUWAHATI-03.

         4:THE DIST. LEVEL COMMITTEE FOR COMPASSIONATE APPOINTMENT

          REP. BY THE DY. COMMISSIONER
          CACHAR
          SILCHAR.

         5:THE SUPDT. ENGINEER P.W.D. (ROADS)
          CACHAR CIRCLE
          SILCHAR
          DIST. CACHAR
         ASSAM
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Advocate for the Petitioner   : MR. L R MAZUMDER

Advocate for the Respondent : GA, ASSAM




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                          ORDER

06.10.2023

Mr. YS Mannan, learned counsel for the petitioner has placed reliance on the case of Bhaskar Konwar Vs. State of Assam and ors., WP(C) 1646/2021 decided on 30.01.2023.

In the said connection, Mr. R. Dhar, learned standing counsel for the PWD and Mr. D. Bora, learned Govt. Advocate has submitted that the State has filed an appeal before the Division Bench of this Court against the said judgment which is yet to be decided.

Accordingly, the matter stands adjourned today.

List the matter after the ensuing Puja Vacation.

JUDGE

Comparing Assistant