Alok Kumar vs Central Bureau Of Investigation
2023 Latest Caselaw 4140 Gua

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GAHC010068122023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./316/2023

            ALOK KUMAR
            S/O- SH. YOGESHWAR PRASAD, R/O- C4E, SHUBHAM BUILDWELL, R.G.
            BARUAH ROAD, NEAR NEEPCO BHAWAN, GUWAHATI-781006, DIST.
            KAMRUP(M), ASSAM AND PRESENTLY WORKING AS G.M. ENVIRONMENT
            AT NHAI HEADQUARTER, DWARKA, NEW DELHI-75.



            VERSUS

            CENTRAL BUREAU OF INVESTIGATION
            O/O- HEAD OF THE BRANCH, ANTI CORRUPTION BRANCH (OPPOSITE
            BALAJI TEMPLE) BETKUCHI, NH-37, GARCHUK-781035.



Advocate for the Petitioner   : MR R K MOUR

Advocate for the Respondent : SC, CBI




                                   BEFORE
                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                          ORDER

05.10.2023

Heard Mr. R.K. Mour, learned counsel for the petitioner. Also heard Mr. M. Haloi, learned Special Public Prosecutor, CBI.

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On request of the learned counsel for both the sides, let this matter be listed again on 21.11.2023.

In the meanwhile, the learned counsel for the parties shall exchange the list of judgments relied upon by them.

JUDGE

Comparing Assistant