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Page No.# 1/2 vs The State Of Assam And 9 Ors
2023 Latest Caselaw 4085 Gua

Citation : 2023 Latest Caselaw 4085 Gua
Judgement Date : 3 October, 2023

Gauhati High Court
Page No.# 1/2 vs The State Of Assam And 9 Ors on 3 October, 2023
                                                                 Page No.# 1/2

GAHC010129942023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : PIL/48/2023

         WE FOR GUWAHATI FOUNDATION AND 2 ORS.
         REPRESENTED BY ITS MANAGING TRUSTEE AND PRESIDENT,
         ANITA VERMA, PRESENTLY IN 23, PRATIKSHA, KHARGULI RIVERSIDE,
         GUWAHATI- 781004.

         2: ANITA VERMA
          D/O SHRI BALKRISHAN VERMA
         RESIDENT OF 23, PRATIKSHA, KHARGULI RIVERSIDE, GUWAHATI- 781004.

         3: DEBARGHA ROY
          S/O- DEBOJIT ROY
         RESIDENT OF 43 LAMB ROAD, LATASIL, GUWAHATI- 781001

         VERSUS

         THE STATE OF ASSAM AND 9 ORS.
         REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
         ASSAM, DISPUR, PIN- 781005, ASSAM.

         2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
          ELEMEMTARY EDUCATION DEPARTMENT, BLOCK-C (GROUND FLOOR),
         ASSAM SECRETARIAT, DISPUR,GUWAHATI- 781006.

         3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
          SECONDARY EDUCATION DEPARTMENT, BLOCK-C (GROUND FLOOR),
         ASSAM SECRETARIAT, DISPUR,GUWAHATI- 781006.

         4:THE DIRECTOR OF ELEMENTARY EDUCATION
          DIRECTORATE OF ELEMENTARY EDUCATION
         KAHILIPARA, GUWAHATI- 781019.

         5:THE DIRECTOR OF SECONDARY EDUCATION
          DIRECTORATE OF SECONDARY EDUCATION
          KAHILIPARA, GUWAHATI- 781019.
                                                                        Page No.# 2/2

           6:THE DISTRICT ELEMENTARY EDUCATION OFFICER, BARPETA
            SUNDARIDIA, BHERA, ASSAM- 891314.

           7:CENTRAL BOARD OF SECONDARY EDUCATION
            SHIKSHA KENDRA, 2 COMMUNITY CENTRE,PREET VIHAR,
           DELHI- 110092.

           8:COUNCIL OF INDIAN SCHOOL CERTIFICATE EXAMINATIONS
            PRAGATI HOUSE, 3RD FLOOR,47-48, NEHRU PLACE, NEW DELHI- 110019.

           9:BOARD OF SECONDARY EDUCATION, ASSAM
            RAILWAY COLONY RD,RAILWAY COLONY, BAMUNIMAIDAM,
           GUWAHATI- 781021.

           10:ASSAM HIGHER SECONDARY EDUCATION COUNCIL
            BHUBAN BHUYAN PATH, NEAR ANURADHA
           RAILWAY COLONY, BAMUNIMAIDAM, GUWAHATI- 781021

For the Petitioner(s)       :     Ms. Sudakshina K., Advocate.

For the Respondent(s)       :     Mr. S.M.T. Chistie, Standing Counsel, Elementary

Education Department.

Ms. R. B. Bora, Government Advocate, Assam.

BEFORE HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE KARDAK ETE

03.10.2023 Consideration of the matter is deferred by 6(six) weeks as the judgment has been reserved in a bunch of writ petitions led by WP(C) No.1891/2008 [All Assam English Medium Schools' Association -Vs- The State of Assam & Ors. ]

involving similar controversy.

                          JUDGE                       CHIEF JUSTICE

Comparing Assistant
 

 
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