Bajaj Allianz General Insurance Co. Ltd vs Prasad Kalita
2023 Latest Caselaw 4808 Gua

Gauhati High Court

Bajaj Allianz General Insurance Co. Ltd vs Prasad Kalita on 30 November, 2023

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                                     Page No.# 1/2

GAHC010160942011




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : MFA/29/2011

            BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.,
            HAVING ITS REGISTERED and HEAD OFFICE AT GE PLAZA, AIRPORT
            ROAD, YERWADA, PUNE-411006 AND ITS AREA OFFICE AT G.S.ROAD,
            ULUBAI, GUWAHATI AND REPRESENTED BY THE BRANCH MANAGER,
            GUWAHATI BRANCH OFFICE.



            VERSUS

            PRASAD KALITA
            S/O LATE GOLAP KALITA, VILL. BHUKOTIAGAON, P.O. KHANGIA, DIST.
            GOLAGHAT, ASSAM.



Advocate for the Petitioner   : MR. I ALAM

Advocate for the Respondent : MR. D K KATAKEY




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                          ORDER

Date :30.11.2023

The submission of Mr. R. Goswami, learned counsel for the appellant is concluded. However, as prayed for, he is granted liberty to file written synopsis to his argument on 01.12.2023.

Page No.# 2/2

In this matter, on non-appearance of learned Amicus Curiae for the respondent no.1, this Court by order dated 20.09.2023 appointed another Amicus Curiae, but he is absent on call. Accordingly, this being a matter which was filed on 02.11.2010, the Court proceeded to hear the learned counsel for the appellant.

Judgment reserved.

JUDGE

Comparing Assistant