Represented By Its Managing Partners vs Real Estate Regulatory Authority Assam
2023 Latest Caselaw 4744 Gua

Gauhati High Court

Represented By Its Managing Partners vs Real Estate Regulatory Authority Assam on 24 November, 2023

Author: Ajit Borthakur

Bench: Ajit Borthakur

                                                                     Page No.# 1/2

GAHC010223332023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          Case : I.A.(Civil)/3443/2023

         M/S D/S REALTORS
         A PARTNERSHIP FIRM REGISTERED UNDER THE PROVISIONS OF INDIAN
         PARTNERSHIP ACT
          1932 WITH REGISTRATION NO. RFS(F)/416/2013-14/838 DATED 05.12.2013
         REPRESENTED BY ITS MANAGING PARTNERS
          (1) SRI DEBASHISH GHOSH AGED ABOUT 61 YEARS AND (2) SRI SANJIB
         BHATTA
         AGED ABOUT 51 YEARS


          VERSUS

         REAL ESTATE REGULATORY AUTHORITY ASSAM
         JAWAHAR NAGAR
          NH 37
          GUWAHATI 781022
          KAMRUP M ASSAM
          REPRESENTED BY ITS REGISTRAR


         ------------
         Advocate for : MR G RAHUL
         Advocate for : appearing for REAL ESTATE REGULATORY AUTHORITY ASSAM



                                 BEFORE
                   HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                         ORDER

24.11.2023 Heard Mr. G. Rahul, learned counsel appearing for the applicant.

Page No.# 2/2

By this application under Order 41 Rule 5 of the CPC, the applicant has prayed for stay of the execution of the judgment dated 31.07.2023 passed by Assam Real Estate Appellate Tribunal in REAT/ASSAM/ APPEAL No. 05/2023.

Issue notice upon the respondent by registered A/D post as well as by dasti mode.

List the matter on 19.12.2023.

JUDGE

Comparing Assistant