Baisaku Goala vs The State Of Assam
2023 Latest Caselaw 4742 Gua

Gauhati High Court

Baisaku Goala vs The State Of Assam on 24 November, 2023

Author: M. Zothankhuma

Bench: Michael Zothankhuma, Malasri Nandi

                                                                  Page No.# 1/2

GAHC010002772019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : CRL.A(J)/7/2019

            BAISAKU GOALA
            SIVASAGAR.



            VERSUS

            THE STATE OF ASSAM
            REP. BY PP, ASSAM.



Advocate for the Petitioner   : MR. A AHMED, AMICUS CURIAE

Advocate for the Respondent : PP, ASSAM




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                   HONOURABLE MRS. JUSTICE MALASRI NANDI

                                          ORDER

24.11.2023 (M. Zothankhuma, J.)

Heard Mr. A. Ahmed, learned counsel for the appellant and Mr. K.K. Das, learned Additional Public Prosecutor for the State.

Hearing concluded.

Page No.# 2/2

Judgment reserved.

JUDGE JUDGE

Comparing Assistant