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Oriental Insurance Company Ltd vs Basanti Goala And 4 Ors
2023 Latest Caselaw 4733 Gua

Citation : 2023 Latest Caselaw 4733 Gua
Judgement Date : 24 November, 2023

Gauhati High Court

Oriental Insurance Company Ltd vs Basanti Goala And 4 Ors on 24 November, 2023

Author: Ajit Borthakur

Bench: Ajit Borthakur

                                                                   Page No.# 1/3

GAHC010217432023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          Case : I.A.(Civil)/3449/2023

         ORIENTAL INSURANCE COMPANY LTD.
         (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
         GUWAHATI
          G.S. ROAD
          ULUBARI
          GUWAHATI- 781007
          REP. BY THE DEPUTY MANAGER
          GAUHATI REGIONAL OFFICE
          ULUBARI
          GUWAHATI- 781005.


          VERSUS

         BASANTI GOALA AND 4 ORS.
         W/O LATE SANJOY GOALA
         VILL.- CHOTOJALENGA PT- IV
         P.O.- DUWARBOND
         P.S.- SILCHAR
         DIST.- CACHAR
         ASSAM
         PIN- 788113. TEMPORARY ADDRESS- VILL.- AMBICAPUR PT- XI
         P.O.- MEHERPUR
         P.S.- SILCHAR
         DIST.- CACHAR
         ASSAM
         PIN- 788015.

         2:UJJAL GOALA @ UJJALA
         W/O ANIL GOALA

         VILL.- CHOTOJALENGA PT- IV

         P.O.- DUWARBOND
                                              Page No.# 2/3

P.S.- SILCHAR

DIST.- CACHAR
ASSAM
PIN- 788113.
TEMPORARY ADDRESS- VILL.- AMBICAPUR PT- XI

P.O.- MEHERPUR
 P.S.- SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788015.
 3:AARADHYA GOALA
D/O LATE SANJOY GOALA

VILL.- CHOTOJALENGA PT- IV

P.O.- DUWARBOND
 P.S.- SILCHAR

DIST.- CACHAR
ASSAM
PIN- 788113.
TEMPORARY ADDRESS- VILL.- AMBICAPUR PT- XI

P.O.- MEHERPUR
 P.S.- SILCHAR
 DIST.- CACHAR
 ASSAM
 PIN- 788015.
(REP. BY RESPONDENT NO. 1).
 4:ALAM UDDIN MAZUMDAR
S/O SONA MIA MAZUMDAR

VILL.- PANGRAM PT- III
P.O.- PANGRAM
P.S.- UDHARBOND
DIST.- CACHAR
ASSAM
PIN- 788030.
5:JAKIR HUSSAIN LASKAR
S/O AFTABUR RAHMAN LASKAR

VILL.- RANGPUR PT- I

P.O.- RONGPUR

P.S.- SILCAHAR
                                                                       Page No.# 3/3

           DIST.- CACHAR
           ASSAM
           PIN- 788009.
           ------------
           Advocate for : MS. R D MOZUMDAR
           Advocate for : appearing for BASANTI GOALA AND 4 ORS.



                                    BEFORE
                      HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                       ORDER

24.11.2023 Heard Ms. R. D. Mozumdar, learned counsel appearing for the applicant.

By this application, the petitioner has prayed to stay the execution of the impugned judgment dated 22.06.2023 passed by the learned Member, Motor Accident Claims Tribunal, Cachar, Silchar in MAC Case No. 357/2021.

Issue notice upon the respondent by registered A/D post and by usual process within three days.

List the matter in the 2nd week of January, 2024. Till the returnable date, execution of the judgment and award dated 22.06.2023 passed by the learned Member, Motor Accident Claims Tribunal, Cachar, Silchar in MAC Case No. 357/2021 by way of recovery proceeding, shall remain stayed.

JUDGE

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