Page No.# 1/3 vs The State Of Assam And 4 Ors
2023 Latest Caselaw 4726 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 4 Ors on 24 November, 2023

                                                                 Page No.# 1/3

GAHC010201902022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA/326/2022

         BONALI DUTTA CHANGMAI AND ANR .
         W/O- SRI BIPLOB CHANGMAI, R/O VILL.- GOWAL GAON, P.O.- GOWAL
         CHAPORI, P.S. and DIST.- DHEMAJI, ASSAM, PIN- 787057.

         2: MAUCHUMI DEKA
         W/O- MR. RAMEN KUMAR BARUAH
          R/O- WARD NO. 5
          BHARALICHUK
          P.O. P.S. and DIST.- DHEMAJI
         ASSAM, PIN- 787057

         VERSUS

         THE STATE OF ASSAM AND 4 ORS
         REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM,
         GENERAL ADMINISTRATION DEPTT., SACHIVALAYA, DISPUR, GHY- 6.

         2:THE UNDER SECY. TO THE GOVT. OF ASSAM
          GENERAL ADMINISTRATION DEPTT.
          SACHIVALAYA, DISPUR, GHY- 6.

         3:THE DY. SECY. TO THE GOVT. OF ASSAM
          GENERAL ADMINISTRATION DEPTT.
          SACHIVALAYA, DISPUR, GHY- 6.

         4:THE DY. COMMISSIONER
          DHEMAJI, DIST.- DHEMAJI.

         5:MISS MANASHI HAZARIKA
          D/O SRI BIPUL HAZARIKA
         RESIDENT OF DHEMAJI TOWN
         WARD NO. 3
          PO PS AND DIST DHEMAJI
         ASSAM 78705
                                                                Page No.# 2/3

Advocate for the Petitioner : MR S BORTHAKUR
Advocate for the Respondent : GA, ASSAM


           Linked Case : WA/10/2023

          MANASHI HAZARIKA
          D/O SRI BIPUL HAZARIKA
          R/O DHEMAJI TOWN
          W/NO.3
          P.O. and P.S. and DIST- DHEMAJI
          ASSAM
          PIN-787057


           VERSUS

          THE STATE OF ASSAM AND 6 ORS.
          REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
          DISPUR
          GHY-6

          2:THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM
          GENERAL ADMINISTRATION DEPTT.
           DISPUR
           GHY-6
           3:THE COMMISSIONER
          NORTH ASSAM DIVISION
          TEZPUR
           DIST- SONITPUR
          ASSAM
           PIN-784001
           4:THE ADDL. SECY. TO THE GOVT. OF ASSAM
          GENERAL ADMINISTRATION DEPTT.
           DISPUR
           GHY-6
          ASSAM
           5:THE DY. COMMISSIONER
          DHEMAJI
           DIST- DHEMAJI
          ASSAM
           PIN-787057
           6:MRS. BORNALI DUTTA CHANGMAI
          W/O SRI BIPLAB CHANGMAI
           R/O GOWAL CHAPORI
           P.O. and P.S. and DIST- DHEMAJI
          ASSAM
           PIN-787057
                                                                              Page No.# 3/3

                7:MOUCHUMI DEKA
                D/O LT. SADANANDA DEKA
                VILL. BHARALICHUK
                P.O. and P.S. and DIST- DHEMAJI
                ASSAM
                PIN-787057
                ------------
                Advocate for : MR. P J PHUKAN
                Advocate for : GA
                ASSAM appearing for THE STATE OF ASSAM AND 6 ORS.



                                           BEFORE
                  HON'BLE THE CHIEF JUSTICE (ACTING) MR. LANUSUNGKUM JAMIR
                              HON'BLE MR. JUSTICE BUDI HABUNG

                                        :: O R D E R :

:

24-11-2023 (Chief Justice (Acting)

Heard Mr. D. Das, learned senior counsel, assisted by Mr. S. Borthakur, learned counsel for the appellant in WA No. 326/2022 and Mr. P.J. Phukan, learned counsel for the appellant in WA No. 10/2023.

Also heard Mr. B. Gogoi, learned standing counsel, GAD, representing the respondent Nos. 1, 2 and 3; Mr. R.K. Bora, learned Government Advocate for respondent No.4 and Mr. P.J. Phukan, learned counsel for the respondent No. 5.

Hearing concluded.

Judgment reserved.

                                                JUDGE       CHIEF JUSTICE (ACTING)

Comparing Assistant