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Oriental Insurance Company Ltd vs Majeda Khatun And 6 Ors
2023 Latest Caselaw 4678 Gua

Citation : 2023 Latest Caselaw 4678 Gua
Judgement Date : 18 November, 2023

Gauhati High Court
Oriental Insurance Company Ltd vs Majeda Khatun And 6 Ors on 18 November, 2023
                                                               Page No.# 1/3

GAHC010254102023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                    I.A.(Civil)/3349/2023

         ORIENTAL INSURANCE COMPANY LTD.
         (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
         GUWAHATI
          G.S. ROAD
          ULUBARI
          GUWAHATI- 781007
          REP. BY THE DEPUTY MANAGER
          GAUHATI REGIONAL OFFICE
          ULUBARI
          GUWAHATI- 781005.


          VERSUS

         MAJEDA KHATUN AND 6 ORS.
         W/O LATE ALI HUSSAIN
         VILL.- KUHUMTOLI (NAMPARA)
         P.O.- SIBASTHAN
         P.S.- SAMAGURI
         DIST.- NAGAON
         ASSAM
         PIN- 782140.

         2:MAZIDA KHATUN
         D/O LATE ALI HUSSAIN

         VILL.- KUHUMTOLI (NAMPARA)
          P.O.- SIBASTHAN
          P.S.- SAMAGURI
          DIST.- NAGAON
          ASSAM
          PIN- 782140.
         (REPRESENTED BY RESPONDENT NO. 1).
                                      Page No.# 2/3

3:ABEDA SULTANA
D/O LATE ALI HUSSAIN

VILL.- KUHUMTOLI (NAMPARA)
 P.O.- SIBASTHAN
 P.S.- SAMAGURI
 DIST.- NAGAON
 ASSAM
 PIN- 782140.
(REPRESENTED BY RESPONDENT NO. 1).
 4:ARJINA KHATUN
D/O LATE ALI HUSSAIN

VILL.- KUHUMTOLI (NAMPARA)
 P.O.- SIBASTHAN
 P.S.- SAMAGURI
 DIST.- NAGAON
 ASSAM
 PIN- 782140.
(REPRESENTED BY RESPONDENT NO. 1).
 5:MARFUJA KHATUN
D/O LATE ALI HUSSAIN

VILL.- KUHUMTOLI (NAMPARA)
 P.O.- SIBASTHAN
 P.S.- SAMAGURI
 DIST.- NAGAON
 ASSAM
 PIN- 782140.
(REPRESENTED BY RESPONDENT NO. 1).
 6:SANJAY KR. DEY
S/O LT. SADAY KR. DEY

VILL.- LANKA
NETAJI ROAD
WARD NO. 9
P.O. AND P.S.- LANKA
DIST.- NAGAON
ASSAM
PIN- 782446.
7:BIPUL MONI BORA
S/O RANJIT CH. BORA

VILL.- MAJGAON
P.O.- SINGIA
P.S.- SAMAGURI
DIST.- NAGAON
ASSAM
                                                                                  Page No.# 3/3

           PIN- 782142.
           ------------
           Advocate for : MS. R D MOZUMDAR
           Advocate for : appearing for MAJEDA KHATUN AND 6 ORS.



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

18.11.2023 Since the connected appeal has been admitted for hearing, the operation of the Judgment dated 03.08.2023 passed by the learned Member, MACT, Nagaon in MAC Case No. 158/2020 shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of this court within next four weeks.

The IA(C) stands disposed of.

JUDGE

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