Abdul Malek @ Malek Ali And Anr vs The State Of Assam And Anr
2023 Latest Caselaw 4664 Gua

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GAHC010140682017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./359/2017

            ABDUL MALEK @ MALEK ALI and ANR
            S/O LATE YAD ALI, R/O VILL. SAHPUR, P.S. SORBHOG, DIST. BARPETA,
            ASSAM.


            VERSUS

            THE STATE OF ASSAM and ANR


            2:KORIMAN NESSA

             S/O LATE KADER ALI
             R/O VILL. SAHPUR
             P.S. SORBHOG
             DIST. BARPETA
             ASSAM

Advocate for the Petitioner   : MR.R ISLAM

Advocate for the Respondent :




             Linked Case : Crl.A./362/2017

            ABDUL GAFUR @ GAFUR ALI and5 ORS
            S/O LATE MAZID MUNSHI

            2: ABBAS ALI
            S/O LATE KUTUB PARAMANIK
                                                                                  Page No.# 2/3

         3: ABDUL HAI FAKIR
         S/O LATE ATAUR FAKIR

         4: SHAHJAHAN FAKIR @ SHAHJAHAN ALI

         S/O LATE ATAUR FAKIR

         5: TAIBAR RAHMAN @ TAIBAR ALI

         S/O LATE ATAUR FAKIR

         6: ABDUL HOQUE
         S/O LATE BASIR AKAND
         ALL ARE R/O VILL. SAHPUR
         P.S. SORBHOG
         DIST. BARPETA
         ASSAM
         PIN 781317
         VERSUS

         THE STATE OF ASSAM and ANR


         2:KORIMAN NESSA

         S/O LATE KADER ALI
         R/ VILL. SAHPUR
         P.S. SORBHOG
         DIST. BARPETA
         ASSAM
         PIN 781317
         ------------
         Advocate for : MR.S C BISWAS
         Advocate for : MR. P P BARUAH( PP
         ASSAM ) appearing for THE STATE OF ASSAM and ANR



                                   BEFORE
                     HONOURABLE MR. JUSTICE SUMAN SHYAM
                   HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                          ORDER

17.11.2023 (Suman Shyam, J)

Heard Mr. Z. Kamar, learned senior counsel assisted by Mr. S C. Biswas, learned Page No.# 3/3

counsel appearing for the appellants in both these appeals. Also heard Ms. S.

Jahan, learned Addl. P.P., Assam representing the State. Mr. A. Ahmed, learned

counsel is present on behalf of the informant.

Hearing concluded.

Judgment reserved.

                                        JUDGE                                  JUDGE




Comparing Assistant