Page No.# 1/3 vs The State Of Assam And 6 Ors
2023 Latest Caselaw 4621 Gua

                                                                  Page No.# 1/3

GAHC010240792023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/6414/2023

         ROBINSON SURIN DAS AND 4 ORS.
         S/O LATE TANKESWAR DAS, R/O VILL-DUBI, P.O.-HARMOTI MERBIL, DIST-
         LAKHIMPUR, ASSAM

         2: GITANJALI HAZARIKA
         W/O GYANANDRA HAZARIKA
          R/O MERBIL GAON
          P.O.-MERBIL
          DIST-LAKHIMPUR
         ASSAM

         3: JYOTISH DEURI
          S/O LATE GOVERNOR DEURI
          R/O VILL-BAHGARAH
          P.O.-BAHGARAH
          DIST-LAKHIMPUR
         ASSAM

         4: GUNA PROVA PAWE
          D/O MANIRAM PATHARI
          R/O VILL-MERAGURIYA
          P.O.-LALUK
          DIST-LAKHIMPUR

         5: CHAYA PAUL
          D/O KHITISH PAUL
          R/O VILL-NIZLALUK
          P.O.-LALUK
          DIST-LAKHIMPUR
         ASSA

         VERSUS

         THE STATE OF ASSAM AND 6 ORS.
                                                                Page No.# 2/3

            REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM,
            DEPARTMENT OF SCHOOL EDUCATION (ELEMENTARY), DISPUR,
            GUWAHATI-781006

            2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
            ASSAM
             FINANCE DEPARTMENT
             DISPUR
             GUWAHATI-781006

            3:THE ACCOUNTANT GENERAL (A AND E)
            ASSAM
             MAIDAMGAON
             BELTOLA
             GUWAHATI-781029

            4:THE DIRECTOR OF ELEMENTARY EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-781019

            5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
             LAKHIMPUR
             P.O. AND DIST-LAKHIMPUR
            ASSAM
             PIN-787001

            6:THE DEPUTY INSPECTOR OF SCHOOLS
             LAKHIMPUR
             P.O. AND DIST-LAKHIMPUR
            ASSAM
             PIN-787001

            7:THE BLOCK ELEMENTARY EDUCATION OFFICER
             BIHPURIA
             P.O.-BIHPURIA
             DIST-LAKHIMPUR
            ASSAM
             PIN-78416

Advocate for the Petitioner   : MR. S ISLAM

Advocate for the Respondent : SC, ELEM. EDU
                                                                       Page No.# 3/3

                                BEFORE
              HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                     ORDER

15.11.2023

Heard Mr. S. Islam, learned counsel for the petitioners, who submits that the petitioners were appointed as regular Assistant Teachers in different LP Schools under the DEEO, Lakhimpur, vide orders issued in the year 2001 and they joined their posts in the year 2001. However, the GPF Account Numbers have not been allotted to the petitioners till date. The petitioners being Stipendary Teachers, the case of the petitioners are covered by the judgment passed in WP(C) 6403/2021. The petitioners' counsel thus submits that as the present case is a covered case, a similar order should be passed in this case.

Mr. N.J. Khataniar, learned counsel for the respondent nos.1, 4, 5, 6 & 7, Mr. P. Nayak, learned counsel for the respondent no.2 and Ms. J. Das, learned counsel for the respondent no.3 submit that they will examine the order passed in WP(C) 6403/2021 to ascertain whether the present case is a covered case.

List the matter on 22.11.2023.

JUDGE

Comparing Assistant