Gauhati High Court
Page No.# 1/7 vs Karifuddin And 33 Ors on 14 November, 2023
Page No.# 1/7
GAHC010245642023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3217/2023
JAKIRUL ISLAM AND 3 ORS
S/O LATE SOMIR ALI @ SOMIR SHEIKH RESIDENT OF VILLAGE KAZIPARA
PART I GHUNIMARI, PS CHAPAR, DIST DHUBRI, ASSAM 783371
2: MISS MORJINA BEGUM
D/O LATE SOMIR ALI @ SOMIR SHEIKH
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
3: MUSFICA BEGUM
D/O LATE SOMIR ALI @ SOMIR SHEIKH
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
4: JAHINUR ISLAM
S/O LATE SOMIR ALI @ SOMIR SHEIKH
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 78337
VERSUS
KARIFUDDIN AND 33 ORS.
S/O LATE FARAZULLA, RESIDENT OF VILLAGE KAZIPARA PART I
GHUNIMARI, PS CHAPAR, DIST DHUBRI, ASSAM 783371
2:MD. SHARIFUDDIN
S/O LATE FARAZULLA
Page No.# 2/7
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
3:MD. AHIJUDDIN
S/O LATE FARAZULLA
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
4:MD. JALUFUDDIN
S/O LATE FARAZULLA
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
5:MUSST HAJIRAN NESSA
D/O LATE FARAZULLA
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
6:MUSSTT. GAHIRAN NESSA
D/O LATE FARAZULLA
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
7:MUSSTT. JAHIRAN NESSA
D/O LATE FARAZULLA
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
8:JAHANARA
D/O LATE AYNUDDIN
Page No.# 3/7
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
9:MUSSTT. JAMILA
D/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
10:MD. BABLU AHMED
D/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
11:MUSST. HALIMA BEWA
D/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
12:MD. ZAKIR HUSSAIN
S/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
13:MD. JAMAL HUSSAIN
S/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
14:MUSST. RUMUNI BEGUM
D/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
Page No.# 4/7
15:MUSST. ASINA BEGUM
D/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
16:MD. HUSSAIN ALI
S/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
17:MD. NOOR HUSSAIN
S/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
18:MD. AYUB HUSSAIN
S/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
19:MUSST. RINA BEGUM
D/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
20:MD. SHAHIJUDDIN
S/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
21:MD. DALIBUDDIN
S/O LATE FARAZUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
Page No.# 5/7
22:MD. SHURABUDDIN
S/O LATE FARAZUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
23:MUSST. FAREMJAN NESSA
D/O LATE FARAZUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
24:MUSST. MOZIDA BEWA
S/O LATE KALILUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
25:MUSST. REHENA KHATUN BEWA
W/O LATE MOIDUL ISLAM
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
26:MD. REZAKUL ISLAM
S/O LATE MOIDUL ISLAM
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
27:MD. RAFIQUL ISLAM
S/O LATE MOIDUL ISLAM
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
28:MUSSTT. MUDHUR SMITA ISLAM
D/O LATE MOIDUL ISLAM
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
Page No.# 6/7
ASSAM 783371
29:MD. MOINUL ISLAM
S/O LATE KALILUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
30:MD. MONIRUL ISLAM
S/O LATE KALILUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
31:MD. MEHBUB ISLAM
S/O LATE KALILUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
32:MD. MOFIZ ISLAM
S/O LATE KALILUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
33:MUSST. KHOTEJA NESSA
D/O LATE KALILUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371
34:MD. AZAD ALI
S/O LATE AINUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 78337
Advocate for the Petitioner : MR. M A SHEIKH
Advocate for the Respondent : MR. A R SIKDAR
Page No.# 7/7
BEFORE
HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
Date : 14.11.2023
In view of the judgment and order passed today i.e. 14.11.2023 in RSA No.
193/2023, no order is required to be passed in this interlocutory application.
Accordingly, I.A. stands closed.
JUDGE
Comparing Assistant
