Nasir Uddin Laskar vs Juri Hazarika And 8 Ors
2023 Latest Caselaw 4568 Gua

                                                                     Page No.# 1/3

GAHC010201602023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/3131/2023

         NASIR UDDIN LASKAR
         S/O LATE WAZID ALI LASKAR,
         VILL.- KANCHANPUR PT- I, P.O.- RATAKANDI, P.S. AND DIST.-
         HAILAKANDI, ASSAM, PIN- 788155.



         VERSUS

         JURI HAZARIKA AND 8 ORS.
         W/O LT. MRIGANKA DAS,
         R/O SHIV NAGAR, 6TH BY LANE P.S. SADAR, DIST.- NAGAON (ASSAM).

         2:AUTRAYEE KSHYAB
          D/O LT. MRIGANKA DAS

         R/O SHIV NAGAR
         6TH BY LANE P.S. SADAR
         DIST.- NAGAON (ASSAM).

         3:KARUNA DAS
         W/O BABUL CH. DAS

         R/O SHIV NAGAR
         6TH BY LANE P.S. SADAR
         DIST.- NAGAON (ASSAM).

         4:BABUL CH. DAS
          R/O SHIV NAGAR
          6TH BY LANE P.S. SADAR
          DIST.- NAGAON (ASSAM).

         5:MADHAB CH. DEB
          S/O MUKUL CH. DEB
                                                   Page No.# 2/3


            VILL.- SINGLACHERRA CHA-BAGAN
            P.O. AND P.S.- RATABARI
            DIST.- KARIMGANJ (ASSAM)
            PIN- 788713.

            6:MD. SAIDUR RAHMAN LASKAR
             S/O HAJI JUNAB ALI LASKAR

            VILL.- DHOLAI PART-V
            P.O.- DHOLAI MOLAI
            P.S.- KATLICHERRA
            DIST.- HAILAKANDI (ASSAM)
            PIN- 788161.

            7:NIRENDRA CH. DEB
             S/O LT. BISHESWAR DEB

            VILL. AND P.O.- CHANTILLA
            P.S.- RATABARI
            DIST.- KARIMGANJ (ASSAM)
            PIN- 788713.

            8:THE BRANCH MANAGER
             M/S- NATIONAL INSURANCE CO. LTD.
             SILCHAR BRANCH
             CACHAR
            ASSAM.

            9:THE BRANCH MANAGER
             M/S- NATIONAL INSURANCE CO. LTD.
             SILCHAR BRANCH
             CACHAR
            ASSAM

Advocate for the Petitioner   : MR. A H ALAMGIR

Advocate for the Respondent :




             Linked Case :

            NASIR UDDIN LASKAR
                                                                         Page No.# 3/3



            VERSUS

           JURI HAZARIKA AND 8 ORS. B



           ------------
           Advocate for : MR. A H ALAMGIR
           Advocate for : appearing for JURI HAZARIKA AND 8 ORS. B



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

09-11-2023 Heard Mr. A.H. Alamagir, learned counsel appearing for the applicant.

Issue notice to the respondents.

The applicant shall take steps for service of notice upon the respondents by registered post with A/D.

List this matter after 4 (four) weeks.

Till the returnable date, the judgment and order dated 27.12.2022 passed by the MACT, Nagaon in MACT Case No. 163/2017 shall remain stayed.

JUDGE

Comparing Assistant