Md. Intaz Ali vs Borsing Rongpi And 2 Ors
2023 Latest Caselaw 4565 Gua

                                                                       Page No.# 1/2

GAHC010072692023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Cont.Cas(C)/198/2023

            MD. INTAZ ALI
            S/O JALINUS ALI, R/O MORIMUSLIM GAON, WARD NO. 7, P.O. AND P.S.-
            MORIGAON, DIST-MORIGAON, ASSAM, PIN-782105



            VERSUS

            BORSING RONGPI AND 2 ORS
            CHIEF ENGINEER, WATER RESOURCES DEPARTMENT, BASISTHA,
            GUWAHATI, ASSAM, ASSAM WATER CENTRE, GUWAHATI-781029

            2:JAGADIPAN DEY
            THE SUPERINTENDING ENGINEER
            WATER RESOURCES DEPARTMENT
             NOGAON CIRCLE
             DIST-NAGAON
            ASSAM
             PIN-782001

            3:LOCHAN CHOUDHURY
             EXECUTIVE ENGINEER
            WATER RESOURCE DEPARTMENT
             MORIGAON WATER RESOURCE DIVISION MORIGAON
             P.O. AND DIST-MORIGAON
            ASSAM
             PIN-78210

Advocate for the Petitioner   : MR N AHMED

Advocate for the Respondent :
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                                     BEFORE
                        HONOURABLE MR. JUSTICE SUMAN SHYAM

                                           ORDER

Date : 08-11-2023

Heard Mr. R.A. Ahmed, learned counsel for the petitioner.

Perused the averments made in the contempt case.

Alleging willful and deliberate disobedience of the judgment and order dated 27-09-

2022 passed in connection with W.P.(C) No. 7380/2021, the instant petition has been

filed.

Issue notice returnable in 08 weeks.

Petitioner to take steps for service of notice upon the respondents by registered

post with A/D.

Steps within a week from today.

JUDGE GS

Comparing Assistant