Page No.# 1/2 vs Atul Chandra Baruah H
2023 Latest Caselaw 4561 Gua

                                                                   Page No.# 1/2

GAHC010059822023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


         I.A.(Civil)/2190/2023
         SAWAN BHANGRA AND ANR.
         S/O LATE NIMIYA BHANGRA @ NEHEMIYA
         RESIDENT OF SEPON TEA ESTATE
         STAFF QUARTER
         SEPON
         DIST SIVASAGAR
         ASSAM 785673

         2: SMTI PREETY BHANGRA
         D/O LATE NIMIYA BHANGRA @ NEHEMIYA
          RESIDENT OF SEPON
          SANTIBON PATH
          PO SEPON
          DIST SIVASAGAR
         ASSAM 785673
         VERSUS

         ATUL CHANDRA BARUAH H
         S/O SRI BIMAL CHANDRA BARUAH
         RESIDENT OF SEPON BAZAR
         MOUZA KHALOIGHUGURA
         PO SEPON
         DIST SIVASAGAR
         ASSAM


         ------------
         Advocate for : MR. B K DAS
         Advocate for : MR H BEZBARUA appearing for ATUL CHANDRA BARUAH H
                                                                     Page No.# 2/2

                             BEFORE
        HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                    ORDER

08.11.2023

Heard Mr. BK Das, learned counsel for the applicant. Also heard Mr. B Pushilal, learned counsel appearing for the respondent/caveator.

Issue notice, returnable by six weeks.

Extra copies of the application be served upon the respondent within three days.

In the meantime, the respondents may file their objection to the interlocutory application.

Till the next returnable date, the execution proceedings in Title Execution No.1/2022 pending in the Court of the learned Civil Judge, Charaideo for execution of the judgment and Order dated 08.11.2019 in T.S. No.21/2015 passed by the Civil Judge, Sivasagar shall remain stayed.

Mr. B Pushilal, learned counsel for the respondent has produced some loose documents, the same may be incorporated by means of an appropriate document.

List after six weeks.

JUDGE

Comparing Assistant