Gauhati High Court

Page No.# 1/12 vs Karifuddin And 33 Ors on 7 November, 2023

                                                               Page No.# 1/12

GAHC010245642023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/3217/2023

         JAKIRUL ISLAM AND 3 ORS
         S/O LATE SOMIR ALI @ SOMIR SHEIKH RESIDENT OF VILLAGE KAZIPARA
         PART I GHUNIMARI, PS CHAPAR, DIST DHUBRI, ASSAM 783371

         2: MISS MORJINA BEGUM
          D/O LATE SOMIR ALI @ SOMIR SHEIKH
         RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
          PS CHAPAR
          DIST DHUBRI
         ASSAM 783371

         3: MUSFICA BEGUM
          D/O LATE SOMIR ALI @ SOMIR SHEIKH
         RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
          PS CHAPAR
          DIST DHUBRI
         ASSAM 783371

         4: JAHINUR ISLAM
          S/O LATE SOMIR ALI @ SOMIR SHEIKH
         RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
          PS CHAPAR
          DIST DHUBRI
         ASSAM 78337

         VERSUS

         KARIFUDDIN AND 33 ORS.
         S/O LATE FARAZULLA, RESIDENT OF VILLAGE KAZIPARA PART I
         GHUNIMARI, PS CHAPAR, DIST DHUBRI, ASSAM 783371

         2:MD. SHARIFUDDIN
          S/O LATE FARAZULLA
                                                 Page No.# 2/12

RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371

3:MD. AHIJUDDIN

S/O LATE FARAZULLA

RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371

4:MD. JALUFUDDIN
 S/O LATE FARAZULLA

RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371

5:MUSST HAJIRAN NESSA
 D/O LATE FARAZULLA

RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371

6:MUSSTT. GAHIRAN NESSA
 D/O LATE FARAZULLA

RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371

7:MUSSTT. JAHIRAN NESSA
 D/O LATE FARAZULLA

RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371

8:JAHANARA
 D/O LATE AYNUDDIN
                                                 Page No.# 3/12

RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371

9:MUSSTT. JAMILA
 D/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

10:MD. BABLU AHMED

D/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
PS CHAPAR
DIST DHUBRI
ASSAM 783371

11:MUSST. HALIMA BEWA
 D/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

12:MD. ZAKIR HUSSAIN
 S/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

13:MD. JAMAL HUSSAIN
 S/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

14:MUSST. RUMUNI BEGUM
 D/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371
                                                 Page No.# 4/12

15:MUSST. ASINA BEGUM
 D/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

16:MD. HUSSAIN ALI
 S/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

17:MD. NOOR HUSSAIN
 S/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

18:MD. AYUB HUSSAIN
 S/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

19:MUSST. RINA BEGUM
 D/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

20:MD. SHAHIJUDDIN
 S/O LATE AYNUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

21:MD. DALIBUDDIN
 S/O LATE FARAZUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371
                                                 Page No.# 5/12


22:MD. SHURABUDDIN
 S/O LATE FARAZUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

23:MUSST. FAREMJAN NESSA
 D/O LATE FARAZUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

24:MUSST. MOZIDA BEWA
 S/O LATE KALILUDDIN
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

25:MUSST. REHENA KHATUN BEWA
W/O LATE MOIDUL ISLAM
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

26:MD. REZAKUL ISLAM
 S/O LATE MOIDUL ISLAM
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

27:MD. RAFIQUL ISLAM
 S/O LATE MOIDUL ISLAM
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
ASSAM 783371

28:MUSSTT. MUDHUR SMITA ISLAM
 D/O LATE MOIDUL ISLAM
RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
 PS CHAPAR
 DIST DHUBRI
                                                             Page No.# 6/12

             ASSAM 783371

            29:MD. MOINUL ISLAM
             S/O LATE KALILUDDIN
            RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
             PS CHAPAR
             DIST DHUBRI
            ASSAM 783371

            30:MD. MONIRUL ISLAM
             S/O LATE KALILUDDIN
            RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
             PS CHAPAR
             DIST DHUBRI
            ASSAM 783371

            31:MD. MEHBUB ISLAM
             S/O LATE KALILUDDIN
            RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
             PS CHAPAR
             DIST DHUBRI
            ASSAM 783371

            32:MD. MOFIZ ISLAM
             S/O LATE KALILUDDIN
            RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
             PS CHAPAR
             DIST DHUBRI
            ASSAM 783371

            33:MUSST. KHOTEJA NESSA
             D/O LATE KALILUDDIN
            RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
             PS CHAPAR
             DIST DHUBRI
            ASSAM 783371

            34:MD. AZAD ALI
             S/O LATE AINUDDIN
            RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI
             PS CHAPAR
             DIST DHUBRI
            ASSAM 78337

Advocate for the Petitioner   : MR. M A SHEIKH

Advocate for the Respondent : MR. A R SIKDAR

Page No.# 7/12

Linked Case : RSA/193/2023

JAKIRUL ISLAM AND 3 ORS S/O LATE SOMIR ALI @ SOMIR SHEIKH RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371

2: MISS MORJINA BEGUM D/O LATE SOMIR ALI @ SOMIR SHEIKH RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371

3: MUSFICA BEGUM D/O LATE SOMIR ALI @ SOMIR SHEIKH RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371

4: JAHINUR ISLAM S/O LATE SOMIR ALI @ SOMIR SHEIKH RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 VERSUS

KARIFUDDIN AND 33 ORS. S/O LATE FARAZULLA RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371

2:MD. SHARIFUDDIN S/O LATE FARAZULLA

RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI Page No.# 8/12

ASSAM 783371 3:MD. AHIJUDDIN

S/O LATE FARAZULLA

RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 4:MD. JALUFUDDIN S/O LATE FARAZULLA

RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 5:MUSST HAJIRAN NESSA D/O LATE FARAZULLA

RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 6:MUSSTT. GAHIRAN NESSA D/O LATE FARAZULLA

RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 7:MUSSTT. JAHIRAN NESSA D/O LATE FARAZULLA

RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 8:JAHANARA D/O LATE AYNUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 9:MUSSTT. JAMILA D/O LATE AYNUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI Page No.# 9/12

ASSAM 783371 10:MD. BABLU AHMED

D/O LATE AYNUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 11:MUSST. HALIMA BEWA D/O LATE AYNUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 12:MD. ZAKIR HUSSAIN S/O LATE AYNUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 13:MD. JAMAL HUSSAIN S/O LATE AYNUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 14:MUSST. RUMUNI BEGUM D/O LATE AYNUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 15:MUSST. ASINA BEGUM D/O LATE AYNUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 16:MD. HUSSAIN ALI S/O LATE AYNUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 17:MD. NOOR HUSSAIN S/O LATE AYNUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR Page No.# 10/12

DIST DHUBRI ASSAM 783371 18:MD. AYUB HUSSAIN S/O LATE AYNUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 19:MUSST. RINA BEGUM D/O LATE AYNUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 20:MD. SHAHIJUDDIN S/O LATE AYNUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 21:MD. DALIBUDDIN S/O LATE FARAZUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 22:MD. SHURABUDDIN S/O LATE FARAZUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 23:MUSST. FAREMJAN NESSA D/O LATE FARAZUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 24:MUSST. MOZIDA BEWA S/O LATE KALILUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 25:MUSST. REHENA KHATUN BEWA W/O LATE MOIDUL ISLAM RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR Page No.# 11/12

DIST DHUBRI ASSAM 783371 26:MD. REZAKUL ISLAM S/O LATE MOIDUL ISLAM RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 27:MD. RAFIQUL ISLAM S/O LATE MOIDUL ISLAM RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 28:MUSSTT. MUDHUR SMITA ISLAM D/O LATE MOIDUL ISLAM RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 29:MD. MOINUL ISLAM S/O LATE KALILUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 30:MD. MONIRUL ISLAM S/O LATE KALILUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 31:MD. MEHBUB ISLAM S/O LATE KALILUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 32:MD. MOFIZ ISLAM S/O LATE KALILUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371 33:MUSST. KHOTEJA NESSA D/O LATE KALILUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR Page No.# 12/12

DIST DHUBRI ASSAM 783371 34:MD. AZAD ALI S/O LATE AINUDDIN RESIDENT OF VILLAGE KAZIPARA PART I GHUNIMARI PS CHAPAR DIST DHUBRI ASSAM 783371

------------

Advocate for : MR. M A SHEIKH Advocate for : MR. S I TALUKDAR appearing for KARIFUDDIN AND 33 ORS.

BEFORE HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

ORDER Date : 07.11.2023

Mr. M.A. Sheikh, learned counsel for the applicant prays for an adjournment to produce a copy of the judgment dated 01.11.2011 in RSA No. 175/2011.

List on 10.11.2023.

JUDGE

Comparing Assistant