Tembra Brahma vs The State Of Assam
2023 Latest Caselaw 2280 Gua

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GAHC010138002020




                          THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : CRL.A(J)/68/2020

            TEMBRA BRAHMA
            KOKRAJHAR, ASSAM.

            VERSUS

            THE STATE OF ASSAM
            REP. BY PP, ASSAM.

Advocate for the Petitioner : DR. B N GOGOI, AMICUS CURIAE
Advocate for the Respondent : PP, ASSAM

                                  BEFORE
                 HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
                    HONOURABLE MR. JUSTICE KARDAK ETE

                                      ORDER

Date : --31-05-2023 (Lanusungkum Jamir, J)

Heard Dr. B.N. Gogoi, learned Amicus Curiae representing the appellant. Also heard Ms. B. Bhuyan, learned Additional Public Prosecutor appearing for the respondent.

Hearing concluded.

Judgment reserved.

                                                    JUDGE               JUDGE



Comparing Assistant