Sbi General Insurance Co. Ltd vs Sri Kukheswar Gogoi And 3 Ors
2023 Latest Caselaw 2277 Gua

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GAHC010100052019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/2528/2022

         SBI GENERAL INSURANCE CO. LTD
         JUNCTION OF WESTERN EXPRESS HIGHWAY AND ANDHERI KURLA
         ROAD, ANDHERI (EAST), MUMBAI- 400069 WITH AND OFFICE AT 2ND
         FLOOR, LAKSHMI DARSHAN BUILDING, ULUBARI (OPPOSITE BORA
         SERVICE) GUWAHATI, ASSAM, PIN- 781007.



         VERSUS

         SRI KUKHESWAR GOGOI AND 3 ORS
         S/O- LATE BHUBAN GOGOI, R/O- VILL.- HARMOTIGARH, P.S.
         NARAYANPUR, DIST.- LAKHIMPUR, ASSAM, PIN- 784164.

         2:MRS. GITANJALI BHAGAWATI
         W/O- SRI RAMEN SARMAH
          R/O- NABARUN PATH
          H/NO. 33
          JATIA
          KAHILIPARA
          GUWAHATI
          DIST.- KAMRUP
         ASSAM
          PIN- 781019. (OWNER OF THE VEHICLE NO. AS-01-FC-9198 (INNOVA CAR).

         3:SURUJ JAMAL
          S/O- J. SHIK
          R/O- VILL.- RAJAPUKHURI
          P.O. CHAMAAKHAT
          DIST.- DARRANG
         ASSAM
          PIN- 781150. (DRIVER OF THE VEHICLE NO. AS-01-FC-9198 (INNOVA CAR).

         4:UNITED INDIA INSURANCE CO. LTD.
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             REGIONAL OFFICE
             CHRISTIANBASTI
             GUWAHATI-5
             KAMRUP
             ASSAM. (INSURER OF THE VEHICLE NO. AS-01-FC-9198)

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent :




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

31.05.2023 Heard Ms. P. Borthakur, learned counsel for the applicant.

Since the connected MAC Appeal 557/2022 has been admitted for hearing, the Judgment and Award dated 22.11.2018 passed by the learned Member, MACT No. 3, Kamrup (M) in MAC Case No. 1687/2015 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant