Gauhati High Court
Mofidul Hoque vs Hanif Ali And 6 Ors on 31 May, 2023
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GAHC010096702023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/79/2023
MOFIDUL HOQUE
S/O LATE BAZLUL HOQUE
RESIDENT OF K.B ROAD, WARD NO. 13, PO AND PS NORTH LAKHIMPUR,
DIST LAKHIMPUR, ASSAM 787001
VERSUS
HANIF ALI AND 6 ORS.
S/O LATE ADOM ALI,
RESIDENT OF VILLAGE KASIKATA BAGAN GAON, PO AND PS BIHPURIA,
DIST LAKHIMPUR, ASSAM 784161
2:MD. HAJROT ALI
S/O LATE ADOM ALI
RESIDENT OF VILLAGE KASIKATA BAGAN GAON
PO AND PS BIHPURIA
DIST LAKHIMPUR
ASSAM 784161
3:MD. MATIN ALI
S/O LATE ADOM ALI
RESIDENT OF VILLAGE KASIKATA BAGAN GAON
PO AND PS BIHPURIA
DIST LAKHIMPUR
ASSAM 784161
4:MD. MOIJUT ALI
S/O LATE ABDUL SAMAD
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RESIDENT OF VILLAGE KASIKATA BAGAN GAON
PO AND PS BIHPURIA
DIST LAKHIMPUR
ASSAM 784161
5:MD. MAJID ALI
S/O LATE ABDUL SAMAD
RESIDENT OF VILLAGE KASIKATA BAGAN GAON
PO AND PS BIHPURIA
DIST LAKHIMPUR
ASSAM 784161
6:MD. AHED ALI
S/O LATE KASOM ALI
RESIDENT OF VILLAGE KASIKATA BAGAN GAON
PO AND PS BIHPURIA
DIST LAKHIMPUR
ASSAM 784161
7:MD. MUJAM ALI
S/O LATE ABDUL RAHMAN
RESIDENT OF VILLAGE KASIKATA BAGAN GAON
PO AND PS BIHPURIA
DIST LAKHIMPUR
ASSAM 78416
Advocate for the Petitioner : MR T H HAZARIKA
Advocate for the Respondent :
Linked Case : I.A.(Civil)/1453/2023
MOFIDUL HOQUE
S/O LATE BAZLUL HOQUE RESIDENT OF K.B ROAD
WARD NO. 13
PO AND PS NORTH LAKHIMPUR
DIST LAKHIMPUR
ASSAM 787001
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VERSUS
HANIF ALI AND 6 ORS.
S/O LATE ADOM ALI
RESIDENT OF VILLAGE KASIKATA BAGAN GAON
PO AND PS BIHPURIA
DIST LAKHIMPUR
ASSAM 784161
2:MD. HAJROT ALI
S/O LATE ADOM ALI
RESIDENT OF VILLAGE KASIKATA BAGAN GAON
PO AND PS BIHPURIA
DIST LAKHIMPUR
ASSAM 784161
3:MD. MATIN ALI
S/O LATE ADOM ALI
RESIDENT OF VILLAGE KASIKATA BAGAN GAON
PO AND PS BIHPURIA
DIST LAKHIMPUR
ASSAM 784161
4:MD. MOIJUT ALI
S/O LATE ABDUL SAMAD
RESIDENT OF VILLAGE KASIKATA BAGAN GAON
PO AND PS BIHPURIA
DIST LAKHIMPUR
ASSAM 784161
5:MD. MAJID ALI
S/O LATE ABDUL SAMAD
RESIDENT OF VILLAGE KASIKATA BAGAN GAON
PO AND PS BIHPURIA
DIST LAKHIMPUR
ASSAM 784161
6:MD. AHED ALI
S/O LATE KASOM ALI
RESIDENT OF VILLAGE KASIKATA BAGAN GAON
PO AND PS BIHPURIA
DIST LAKHIMPUR
ASSAM 784161
7:MD. MUJAM ALI
S/O LATE ABDUL RAHMAN
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RESIDENT OF VILLAGE KASIKATA BAGAN GAON
PO AND PS BIHPURIA
DIST LAKHIMPUR
ASSAM 784161
------------
Advocate for : MR T H HAZARIKA
Advocate for : appearing for HANIF ALI AND 6 ORS.
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 31.05.2023
Heard Mr. T.H. Hazarika, learned counsel for the applicant.
Since the connected appeal has already been admitted for hearing, the
impugned judgment dated 16.03.2020 and decree dated 22.03.2020 passed in Title
Suit No. 17/2016 by learned Civil Judge, Lakhimpur as well as judgment dated
02.02.2023 and decree dated 09.02.2023 passed in Title Appeal No. 01/2021 by the
learned Additional District Judge (FTC), Lakhimpur, North Lakhimpur shall remain
stayed till disposal of the connected appeal.
The interlocutory application stands disposed of.
JUDGE
Comparing Assistant
