Page No.# 1/2 vs The State Of Assam
2023 Latest Caselaw 2257 Gua

                                                                  Page No.# 1/2

GAHC010098402023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Bail Appln./1637/2023

            ABDUR REZZAK @ ABDUL REZZAK AND 2 ORS.
            S/O AYNAL HOQUE
            R/O VILL- SOUTH BHURAKATA P.S. MANKACHAR,
            DIST. SOUTH SALMARA MANKACHAR, ASSAM

            2: SIRAJUL HOQUE @ BADSHA
             S/O ABDUL REZZAK
            R/O VILL- SOUTH BHURAKATA P.S. MANKACHAR

            DIST. SOUTH SALMARA MANKACHAR
            ASSAM

            3: REZABUL ISLAM @ REZAFUL KARIM
             S/O ABDUL REZZAK
            R/O VILL- SOUTH BHURAKATA P.S. MANKACHAR

            DIST. SOUTH SALMARA MANKACHAR
            ASSA

            VERSUS

            THE STATE OF ASSAM
            REP. BY THE PP, ASSAM



Advocate for the Petitioner   : MR. S C BISWAS

Advocate for the Respondent : PP, ASSAM
                                                                       Page No.# 2/2



                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                      ORDER

30-05-2023

Heard Mr. S.C. Biswas, learned counsel for the petitioners. Also heard Mr. B. B. Gogoi, learned Additional Public Prosecutor, Assam.

On the prayer of Mr. S. C. Biswas, learned counsel for the petitioners, list the matter after a week's, enabling him to place certain judgments before this Court in support of his contention raised in this matter.

List accordingly.

JUDGE

Comparing Assistant