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Manab Kumar Das vs Lalbabu Shah And 4 Ors
2023 Latest Caselaw 2245 Gua

Citation : 2023 Latest Caselaw 2245 Gua
Judgement Date : 29 May, 2023

Gauhati High Court
Manab Kumar Das vs Lalbabu Shah And 4 Ors on 29 May, 2023
                                                         Page No.# 1/3

GAHC010026422023




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


          I.A.(Civil)/1449/2023

         MANAB KUMAR DAS
         S/O LATE GHANSHYAM DAS
         R/O TULSHI GAON
         P.O.- DIBRUGARH
         DIST.- KAMRUP (R)
         ASSAM.


          VERSUS

         LALBABU SHAH AND 4 ORS.
         S/O LATE CHULHAI SHAH
         R/O RED CROSS ROAD NEAR DHSK LAW COLLEGE
         P.O.- DIBRUGARH
         DIST.- DIBRUGARH
         DIST.- DIBRUGARH
         ASSAM
         PIN- 786001.

         2:NIRAJ KUMAR SHAH
         S/O LATE LALBABU SHAH

         R/O RED CROSS ROAD NEAR DHSK LAW COLLEGE
         P.O.- DIBRUGARH
         DIST.- DIBRUGARH
         DIST.- DIBRUGARH
         ASSAM
         PIN- 786001.
         3:SURAJ KUMAR SHAH
         S/O LATE LALBABU SHAH

         R/O RED CROSS ROAD NEAR DHSK LAW COLLEGE
         P.O.- DIBRUGARH
                                                                     Page No.# 2/3

             DIST.- DIBRUGARH
             DIST.- DIBRUGARH
             ASSAM
             PIN- 786001.
             4:DIPAK DAS @ SUHA
             S/O LATE GOPAL DAS

             R/O GRAHAM BAZAR
             P.O. AND P.S.- DIBRUGARH
             DIST.- DIBRUGARH
             ASSAM
             PIN- 786001.
             5:BEDANTA MECH @ BABLE
             S/O RUDRA MECH

             R/O KHALIHAMARI

             P.O. AND P.S.- DIBRUGARH
              DIST.- DIBRUGARH
             ASSAM
              PIN- 786001.
              ------------
             Advocate for : MR D MONDAL
             Advocate for : appearing for LALBABU SHAH AND 4 ORS.



                                       :: BEFORE ::
                       HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       O R D E R

29.05.2023

Heard the learned counsel Mr. D. Mondal appearing for the appellant.

Since the connected appeal has been admitted for hearing, the judgment and award dated 10.11.2022 passed by the learned Member, MACT, Dibrugarh in MAC Case No.81/2017 shall remain stayed till disposal Page No.# 3/3

of the appeal.

The Interlocutory Application is disposed of.

JUDGE

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