Union Of India vs M/S Ankur Business Pvt. Ltd
2023 Latest Caselaw 2244 Gua

                                                                     Page No.# 1/2

GAHC010103912023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


          I.A.(Civil)/1443/2023

         UNION OF INDIA
         REP. BY GENERAL MANAGER (CLAIMS)
         N.F. RAILWAY
         MALIGAON
         GUWAHATI- 781001.


          VERSUS

         M/S ANKUR BUSINESS PVT. LTD.
         RAMCHARIT THAKUR MARKET
         2ND FLOOR
         A.T. ROAD
         GUWAHATI- 01
         ASSAM.


         ------------
         Advocate for : MR. K GOGOI
         Advocate for : appearing for M/S ANKUR BUSINESS PVT. LTD.
                                                                        Page No.# 2/2


                                       :: BEFORE ::
                         HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       O R D E R

29.05.2023

Heard the learned counsel Mr. K. Gogoi appearing for the applicant.

Since the connected Miscellaneous First Appeal has been admitted for hearing, the operation of the impugned judgment and order dated 13.02.2023 passed by the learned Member (Technical)-I, the Railway Claims Tribunal, Guwahati Bench in Original Application No.O.A.III.299/2011 shall remain stayed till disposal of the appeal.

The Interlocutory Application stands accordingly disposed of.

JUDGE

Comparing Assistant