Page No.# 1/2 vs Prasanta Barua And 2 Ors
2023 Latest Caselaw 2240 Gua

                                                             Page No.# 1/2

GAHC010003022022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/438/2022



         THE RUBBER BOARD OF INDIA AND 2 ORS.
         P.B NO.1122
          SUB JAIL ROAD
          KOTTAYAM
          REP. BY ITS SECRETARY
          KERELA
          PIN-686002.

         2: DEPARTMENTAL PROMOTION COMMITTEE

         SELECTION COMMITTEE DEVELOPMENT OFFICER
         PIN-686002
         RUBBER BOARD
         KOTTAYAM
         REP. BY ITS CONVENER AND CHAIRMAN
         KERELA
         PIN-686002.

         3: THE EXECUTIVE DIRECTOR
         THE RUBBER BOARD
         (ADMINISTRATION DEPTT.) MINISTRY OF COMMERCE AND INDUSTRY
         P.B. NO.1122
         SUB-JAIL ROAD
         STATE- KERALA
         PIN-686002.
         VERSUS

         PRASANTA BARUA AND 2 ORS
         S/O. LT. PONARAM BARUA
         NEAR NAVODAYA JATIAYA VIDYALAYA
         HENGRABARI
         P.O. HENGRABARI
         GUWAHATI-36
                                                                                   Page No.# 2/2

            DIST. KAMRUP.

           2:THE UNION OF INDIA

           - REP. BY THE SECRETARY
            MINISTRY OF COMMERCE AND INDUSTRY GOVT. OF INDIA
            UDYOG BHAWAN
            NEW DELHI-110107.
            3:D SURESH
           DEVELOPMENT OFFICER
            RUBBER BOARD REGIONAL OFFICE SHIVAMOGGA
            P.O. SHIVAMOGGA
            DIST. SHIVAMOGGA
            STATE KARNATAKA
            PIN-577201.
            ------------
            Advocate for : MR. B D DAS
           Advocate for : MR Y S MANNAN appearing for PRASANTA BARUA AND 2 ORS



                                   BEFORE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM

                                          ORDER

29.05.2023 In view of the judgment and order dated 29.05.2023 passed by this Court in the

connected writ petition i.e. WP(C) No.121/2022, this I.A. stands disposed of.

JUDGE

Comparing Assistant