Page No.# 1/2 vs Anupama Ghosh
2023 Latest Caselaw 2167 Gua

                                                                      Page No.# 1/2

GAHC010260092022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Crl.Pet./1297/2022

         ADHIR CHANDRA GHOSH AND 2 ORS
         S/O LATE SUREN GHOSH
         R/O RESIDENTS OF VILL- DHUBRI, WARD NO. 7 (C.R. DAS ROAD),
         P.O. DHUBRI, P.S. SADAR THANA, DHUBRI, DIST. DHUBRI, ASSAM

         2: SRI PANKAJ GHOSH
          S/O SRI ADHIR CHANDRA GHOSH
         R/O RESIDENTS OF VILL- DHUBRI
         WARD NO. 7 (C.R. DAS ROAD)

         P.O. DHUBRI
          P.S. SADAR THANA
          DHUBRI
          DIST. DHUBRI
         ASSAM

         3: SMTI. JHUMA GHOSH
         W/O SRI PANKAJ GHOSH
         R/O RESIDENTS OF VILL- DHUBRI
         WARD NO. 7 (C.R. DAS ROAD)

         P.O. DHUBRI
          P.S. SADAR THANA
          DHUBRI
          DIST. DHUBRI
         ASSA

         VERSUS

         ANUPAMA GHOSH
         W/O SRI MANTU GHOSH
         D/O SRI AKUL CH. GHOSH
         R/O VILL- BILASIPARA WARD NO. 4,
         P.O., P.S. AND DIST. DHUBRI, ASSAM
                                                                             Page No.# 2/2




Advocate for the Petitioner   : MRS. S ROY

Advocate for the Respondent : N. UDDIN




                                    BEFORE
                       HON'BLE MR. JUSTICE ROBIN PHUKAN

                                             ORDER

24.05.2023

Heard Ms. S. Roy, learned counsel for the petitioners. Also heard Mr. M.I. Hussain, learned counsel for the sole respondent.

Argument is concluded.

Judgment is reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant