Gauhati High Court
Page No.# 1/9 vs Preetam Saikia on 22 May, 2023
Page No.# 1/9
GAHC010079562023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/306/2023
SMTI. TAPASI CHAKRABORTY AND 38 ORS.
W/O MONOJIT CHAKRABORTY, R/O H.NO. 15, ANUPAM PATH,
RUKMINIGAON, P.O.-KHANAPARA, GUWAHATI-781022
2: SMTI. MAMU BORAH
W/O DIP DUTTA KALITA
R/O PARBATPUR
NAMRUP
SECTOR F (NEW COLONY)
PIN-786623
ASSAM
3: AHMADUR RASHID
S/O LT. AMIR ALI
R/O WARD NO. 14
POOGOTI NAGAR
P.O.-KHALILPUR
DIST-DHUBRI
4: SMTI. BIJOYA SARMA
W/O MONMOHAN GOSWAMI
R/O VILL-CHAULDHOWA BATE GAON
P.O. AND P.S.-GOGAMUKH
DIST-DHEMAJI
PIN-787034
ASSAM
5: SMTI. LALITA PATOWARY
D/O SARUNATH PATOWARY
R/O KAMRUP (M)
ASSAM
6: SMTI. AJANTA DASTIDAR
D/O PRAFULLA DASTIDAR
Page No.# 2/9
R/O VILL-BISHNUPUR
P.O.-MORANHAT
WARD NO.-10
DIST-CHARAIDEO
PIN-785670
7: SUSHIL SAHARIA
S/O LT. RAMESWAR SAHARIA
R/O VILL-AHATGURI
P.O.-NATUNGAON
P.S.-MORIGAON
DIST-MORIGAON
ASSAM
8: MIJANUR RAHMAN
S/O KALIM UDDIN
R/O MADHAPUR
P.S.-BARPETA
DIST-BARPETA
PIN-781352
9: SMTI RUPALI BORAH TAMULI
D/O SUBHARAM BORA
R/O VILL-PENSION COLONY
WARD NO. -06
P.O.-DERGAON
P.S.-DERGAON
DIST-GOLAGHAT
PIN-785614
10: SMTI. URMI DEKA
D/O TANURAM DEKA
R/O DAGAON
P.O.-AHATGURI
P.S.-DHARAMTUL
DIST-MARIGAON
PIN-782105
11: SMTI. PRANAMI PHUKAN
D/O SRI DEBANANDA PHUKAN
R/O NAMGHAR ROAD
NEAR NAMGHAR NARTAM GAON
NAGAON
P.O.-ITACHALI
PIN-782003
ASSAM
12: NAZMUL HUSSAIN
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S/O ABDUL HAMID
VILL-BORBARI
P.O.-LAHARIGAHT
DIST-MORIGAON (ASSAM)
13: SMTI. RANJU BOIRAGI
D/O LILA KANTA BOIRAGI
R/O ARJUNGURI
P.S.-SIVASAGAR
PIN-785640
DIST-SIVASAGAR
14: SMTI NITUMONI MAHANTA
D/O KESHAB MAHANTA
R/O VILL-BARPARA
PIN-781123
DIST-KAMRUP
15: MOFIDA BEGUM
D/O MANTAZ ALI
R/O DAGAON NO. 2
P.O.-DAGAON
DIST-KAMRUP
PIN-781380
16: JITUMONI SARMA
S/O PUSPADHAR SARMA
R/O VILL-NAYAKPARA
P.O.-DHEKIPARA
DIST-DARRANG
PIN-784145
ASSAM
17: SMTI. GITIMA BARUAH
D/O.-- LT. KESHAB CH. BARUAH
AGED ABOUT 43 YEARS
R/O.-- BRAHMAPUTRA HOUSING COMPLEX
BHETAPARA
P.S.-HATIGAON
PIN-781028
18: SMTI. SANDHYAJYOTI BHARALI
D/O.-- RATNESWAR BHARALI
AGED ABOUT 43 YEARS
R/O.- TARAJAN GUAL GAON
DIST.- JORHAT
PIN-785001
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19: TARIK UDDIN AHMED
SON OF MD. TAZ UDDIN
R/O.- VILL. AND P.O.- TUKTUKI
P.S.- DHING
DIST.- NAGAON
PIN-782123
20: SHAHIDUL ISLAM
SON OF SHAHEB UDDIN
AGED ABOUT 45 YEARS
R/O.- VILL.- THANAGARA
P.O.- BHURBANDHA
P.S. AND DIST.- MORIGAON (ASSAM)
PIN-782104
21: SMTI. JOGA PROVA DIHINGIA
D/O.- PURNA KANTA DIHINGIA
AGED ABOUT 46 YEARS.
R/O.- NTPS COLONY
QTR NO.37/IV
P.O. -NTPS
NAMRUP
DIBRUGARH
22: PRANJAL SAIKIA
SON OF PHANINDRA SAIKIA
AGED ABOUT 44 YEARS
RESIDENT OF VILLAGE- LAKHIMPUR
DISTRICT- NORTH LAKHIMPUR
23: SMTI. MADHUMITA BARUAH BORAH
WIFE OF -- SRI RANJAN BORAH
AGED ABOUT 48 YEARS
RESIDENT OF-- SEUJ PATH
PUB BORAGAON
GARCHUK
GUWAHATI-781035
ASSAM
24: MEENAKSHI MEDHI
D/O. UDDHAB MEDHI
AGED ABOUT 43 YEARS
R/O.- VILL.- BAMUNPARA
P.O.-SATHISAMUKA
DIST.- BARPETA
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PIN-781355
25: SMTI. KABITA DUTTA
D/O. DEBEN DUTTA
AGED ABOUT 47 YEARS
R/O.- NAMRUP
PARBATPUR
PIN-786623
DIBRUGARH
ASSAM
26: SMTI GITANJALI PATGIRI
W/O. MANIK DAS
AGED ABOUT 44 YEARS.
R/O.- TIHU
3 NO. WARD
DIST.- NALBARI
ASSAM
27: SMTI. SUBARNA PHUKAN
WIFE OF KAMALESWAR BORAH
AGED ABOUT 46 YEARS
R/O. VILL.- CHOUDHURYPARA
KOKJHAR
P.O.- MIRZA
DIST.- KAMRUP(M)
PIN-781125
28: SMTI. MONALISHA SAIKIA
D/O.- LT. PURNANANDA SAIKIA
AGED ABOUT- 47 YEARS
RESIDENT OF-- TAPAN NAGAR
WARD NO.-05
GOLAGHAT
29: SMTI. JABA RANI KALITA
WIFE OF BHASKARJYOTI SALOI
AGED ABOUT 43 YEARS
P.O.-CHAYGAON
DIST.- KAMRUP
PIN-781124
30: SMTI. NEELIMA CHOUDHURY
W/O.- MIR JAHIDUL ISLAM
AGED ABOUT 45 YEARS
R/O.- VILL.- BARBHITHA
P.O.- JATRADIA
DIST.- BARPETA
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PIN-781315
ASSAM
31: SMTI. PREETI PATHAK
W/O. K. DEKA
AGED ABOUT 47 YEARS
R/O.- H.NO.456
HENGRABARI MAIN ROAD
P.O.- HENGRABARI
P.S.-DISPUR
DIST.- KAMRUP(M)
PIN-781036
32: SMTI. SHIKHAMONI DOWANIA
D/O. SARBESWAR DOWANIA
AGED ABOUT 47 YEARS
R/O.- BONGAON
DIST.-GOLAGHAT
PIN-785611
33: SMTI. CHINTU MONI RAJLKHOWA
WIFE OF SRI DIPAK DEKA
AGED ABOUT 51 YEARS
R/O.- VILL.- CHAMUAGAON
P.O.- JAMUGURI
DIST.-NAGAON
PIN-782142
ASSAM
34: NARAYAN DEY
SON OF LT. ARUN DEY
AGED ABOUT 49 YEARS
R/O.- VILL.-SHYMAPOLLY
P.O.-JAGIROAD
DIST.-MORIGAON
PIN-782410
35: SMTI JURI BHARALI
D/O.- GIRIN BHARALI
AGED ABOUT 43 YEARS
R/O.- NO.2 BOKULONI
P.O.- BOKULONI CHARIALI
DIST.- DIBRUGARH
PIN-786191
36: SMTI. DALIMI KALITA
D/O. NABIN KALITA
AGED ABOUT 43 YEARS
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R/O.- VILL.- JAPARKUCHI
P.O.-CHOWKBAZAR
P.S. AND DIST.- NALBARI
PIN-781335
ASSAM
37: SMTI DALI DEKA
WIFE OF SRI KULEN BAISHYA
AGED ABOUT 44 YEARS
R/O.- VILL. AND P.O.- KAMARKUCHI
P.S. AND DIST.- NALBARI
PIN-781347
ASSAM
38: NIZAM UDDIN KHAN
SON OF LATE IBRAHIM ALI KHAN
AGED ABOUT 43 YEARS
RESIDENT OF-- KATAHGURI
P.O.- TUKTUKI
P.S.-DHING
DIST.- NAGAON
ASSAM. PIN-782123
39: SMTI. SWAPNA MAZUMDAR
WIFE OF SANJAY KUMAR CHANDA
AGED ABOUT 46 YEARS
R/O.- QTR. NO. D.12
CSIR -NEIST
JORHAT
ASSAM
PIN-78500
VERSUS
PREETAM SAIKIA, IAS AND 2 ORS.
SPECIAL COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
SECONDARY EDUCATION DEPARTMENT, DISPUR, ASSAM, PIN-781006
2:DR. BIJOYA CHOUDHURY
SECRETARY TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
ASSAM
PIN-781006
3:NARAYAN KONWAR
IAS
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PRESENT SECRETARY TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
ASSAM
PIN-78100
Advocate for the Petitioner : MR. S HAZARIKA
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
22.05.2023
Heard Shri S Hazarika, learned counsel for the petitioners, who, by means of this
petition, has complained about non-compliance of the directions contained in the
common judgment and order dated 30.05.202 in a batch of writ petitions.
By the aforesaid judgment, a direction was given for consideration of the case of
the petitioners for relaxation of their age by passing a reasoned order on the
individual applications which were required to be filed.
Shri Hazarika, learned counsel has submitted that individual representations were
filed in compliance of the aforesaid judgment which, however, were not considered in
spite of the clear direction.
However, it is seen that while arraying the parties, the description of the
respondent nos. 1 and 2 were not correctly made, as both the respondents are no
longer in service.
Therefore, at present, let Notice be issued only to the respondent no. 3 alone.
Let steps for service of notice upon the respondent no. 3 be taken by registered
post with A/D within 3 days.
It is, however, made clear that if the petitioners are inclined to pursue this case
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even with the respondent nos. 2 and 3, that has to be done by describing them in
proper manner for which leave is granted to the petitioners.
Accordingly, list this case after 4 weeks.
JUDGE
Comparing Assistant
