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Page No.# 1/2 vs Purabi Banerjee
2023 Latest Caselaw 2080 Gua

Citation : 2023 Latest Caselaw 2080 Gua
Judgement Date : 19 May, 2023

Gauhati High Court
Page No.# 1/2 vs Purabi Banerjee on 19 May, 2023
                                                              Page No.# 1/2

GAHC010086672023




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/1177/2023


         TAPOJYOTI SENGUPTA AND ANR.
         S/O ASHISH SENGUPTA
         HOUSE NO. 10
         KALYANI SREEMANTA BHAWAN
         DANISH ROAD
         PANBAZAR
         GUWAHATI- 781001.

         2: DEBOPRIYA GANGULY
         W/O DEBRAJ GANGULY

         D/O LATE ASHISH SENGUPTA

         R/O HOUSE NO. 18
         BHOLANATH MANDIR PATH
         NEAR BOSCO REACHOUT
         ULUBARI
         GUWAHATI- 781007
         DIST.- KAMRUP (METROPOLITAN)
         ASSAM.
         VERSUS

         PURABI BANERJEE
         W/O LATE DIPANKAR BANERJEE
         DANISH ROAD
         P.O. AND P.S.- PANBAZAR
         GUWAHATI- 781001
         DIST.- KAMRUP (METROPOLITAN)
         ASSAM.


          ------------
          Advocate for : MR. P P BARUAH
                                                                        Page No.# 2/2

           Advocate for : FOR CAVEATOR appearing for PURABI BANERJEE



                                      BEFORE
                THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                 ORDER

19. 05. 2023

This is an application for stay of the impugned judgment dated 17.01.2023 and decree dated 30.01.2023 passed by the learned Civil Judge No. 3, Kamrup (M) in TS No. 71/2017.

As the connected appeal has already admitted for hearing, the execution of the impugned judgment dated 17.01.2023 and decree dated 30.01.2023 passed by the learned Civil Judge No. 3, Kamrup (M) in TS No. 71/2017 is stayed.

IA stands disposed of.

JUDGE

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