The New India Assurance Co. Ltd vs Bijaya Chetia And 5 Ors
2023 Latest Caselaw 2067 Gua

                                                              Page No.# 1/3

GAHC010020332023




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/1331/2023

         THE NEW INDIA ASSURANCE CO. LTD.
         HAVING ITS REGISTERED AND HEAD OFFICE AT NEW INDIA ASSURANCE
         BUILDING, 87 MAHATMA GANDHI ROAD, FORT, MUMBAI- 400001 AND
         REGIONAL OFFICE AT GUWAHATI.



         VERSUS

         BIJAYA CHETIA AND 5 ORS.
         W/O LT. UPENDRA NATH CHETIA,
         R/O BORPOTHER CHETIA GAON,
         P.O.- NA-HAZAR,
         P.S.- KHOWANG,
         DIST.- DIBRUGARH, ASSAM, PIN- 785669.

         2:RITUPON CHETIA
          S/O LT. UPENDRA NATH CHETIA

         R/O BORPOTHER CHETIA GAON

         P.O.- NA-HAZAR

         P.S.- KHOWANG

         DIST.- DIBRUGARH
         ASSAM
         PIN- 785669.

         3:NABUL CHETIA
          S/O LT. UPENDRA NATH CHETIA

         R/O BORPOTHER CHETIA GAON
                                                                   Page No.# 2/3

            P.O.- NA-HAZAR

            P.S.- KHOWANG

            DIST.- DIBRUGARH
            ASSAM
            PIN- 785669.

            4:RIMPI CHETIA GOGOI
             D/O LT. UPENDRA NATH CHETIA

            R/O BORPOTHER CHETIA GAON

            P.O.- NA-HAZAR

            P.S.- KHOWANG

            DIST.- DIBRUGARH
            ASSAM
            PIN- 785669.

            5:MD. IMANUDDIN AHMED
             S/O IRABUDDIN AHMED

            R/O BONIYABARI DHAI ALI JENGONEKOTIA

            P.O. AND P.S.- SIVASAGAR

            DIST.- SIVASARAG
            ASSAM
            PIN- 785640.

            6:URFIA AHMED
            W/O MD. IRABUDDIN AHMED

            R/O BONIYABARI DHAI ALI NEARBY CULVERT JENGONEKOTIA

            P.O. AND P.S.- SIVASAGAR

            DIST.- SIVASARAG
            ASSAM
            PIN- 785640

Advocate for the Petitioner   : MR SISHIR DUTTA

Advocate for the Respondent :
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                                 BEFORE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                        ORDER

19.05.2023.

Heard Ms. M. Choudhury, learned counsel for the applicant.

This is an application filed under Section 5 of the Limitation Act, 1963 for condonation of delay of 187 days in filing the connected MAC Appeal against the judgment dated 22.04.2022 passed by the learned Member, MACT, Dibrugarh in MAC Case No. 18/2020.

Issue notice returnable after six weeks.

Applicant to take steps for issuance of notice upon the respondent by way of registered post with A/D as well as by usual process within a period of 5 (five) days from today.

List this matter after six weeks.

JUDGE

Comparing Assistant