Case No. : Crl.A(J)/99/2019 vs The State Of Assam
2023 Latest Caselaw 2053 Gua

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GAHC010278082019




                                THE GAUHATI HIGH COURT
    (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : CRL.A(J)/99/2019
                BEDILAL CHAUHAN
                S/O. LT. KAMAL CHAUHAN, R/O. DARIA BASTI, P.S. RAHA, DIST. NAGAON,
                ASSAM.

                VERSUS

                THE STATE OF ASSAM
                REP. BY PP, ASSAM.

Advocate for the Petitioner : MR. NURUL HASAN, AMICUS CURIAE
Advocate for the Respondent : PP, ASSAM

                                          BEFORE
                         HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
                            HONOURABLE MR. JUSTICE KARDAK ETE

                                          ORDER

18-05-2023 (Lanusungkum Jamir, J)

Heard Mr. N. Hasan, learned Amicus Curiae representing the appellant. Also heard Ms. S. Jahan, learned Additional Public Prosecutor for the State of Assam.

Hearing concluded.

Judgment reserved.

                                                       JUDGE                 JUDGE


Comparing Assistant