Page No.# 1/2 vs The State Of Assam And Anr
2023 Latest Caselaw 2052 Gua

                                                                    Page No.# 1/2

GAHC010080822021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Crl.Pet./326/2021

         RAJIB GHOSH AND 2 ORS.
         S/O. SRI HARADHAN GHOSH, R/O. SRIPURIA, TINGRAI HABI, P.O. AND P.S.
         TINSUKIA, DIST. TINSUKIA, ASSAM.

         2: LAXMAN SWAMI
          S/O. SURYA PRAKASH SWAMI
          R/O. JALAJI MARBLE
          EYE HOSPITAL BUILDING
          MAKUM ROAD TINSUKIA
          P.O. AND P.S. TINSUKIA
          DIST. TINSUKIA
         ASSAM.

         3: RAKESH SHARMA
          S/O. LT. BISHESHWAR DAYAL SHARMA
          R/O. MAKUM ROAD
          NEAR OVERBRIDGE
          P.O. AND P.S. TINSUKIA
          DIST. TINSUKIA
         ASSAM

         VERSUS

         THE STATE OF ASSAM AND ANR.
         REP. BY PP, ASSAM.

         2:RAM NATH SINGH
          S/O. SRI KAILASH SINGH
          R/O. MAKUM ROAD
          NEAR UCO BANK
          P.O. AND P.S. TINSUKIA
          DIST. TINSUKIA
         ASSAM
          PIN-786125
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Advocate for the Petitioner   : MR Z KAMAR

Advocate for the Respondent : PP, ASSAM




                                    BEFORE
                       HON'BLE MR. JUSTICE ROBIN PHUKAN

                                          ORDER

18.05.2023

Heard Mr. Z. Kamar, learned Senior counsel assisted by Mr. S. Islam, for the petitioners. Also heard Mr. B. Sarma, learned Additional Public Prosecutor, Assam for the respondent No.1 and Mr. A.K. Gupta, learned counsel appearing for the respondent No.2.

Hearing concluded.

Judgment reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant