Gauhati High Court
Sahajahan Ali vs Siddique Ali And Ors on 15 May, 2023
Page No.# 1/7
GAHC010032912023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/30/2023
SAHAJAHAN ALI
S/O LATE ASMOT ALI,
RESIDENT OF VILLAGE BANGALIPARA PART I, PS BILASIPARA, 783348,
DIST DHUBRI, ASSAM
VERSUS
SIDDIQUE ALI AND ORS .
S/O LATE SORIFUDDIN SK,
RESIDENT OF VILLAGE BANGALIPARA PART I, PS BILASIPARA, 783348,
DIST DHUBRI, ASSAM
2:MOHILA BEWA
W/O LATE SORIFUDDIN SK
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
3:NUR AMIN SK
S/O LATE SORIFUDDIN SK
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
4:MOTIAR RAHMAN
S/O LATE SORIFUDDIN SK
Page No.# 2/7
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
5:SHAIBANI BEWA
W/O LATE JAHANUR ISLAM
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
6:JHIMI BEGUM
D/O LATE JAHANUR ISLAM
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
7:SHAHIN HASAN
S/O LATE JAHANUR ISLAM
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
8:JITU BEGUM
D/O LATE JAHANUR ISLAM
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
9:ALIMA KHATUN
W/O SABDUL MOTLEB ALI
RESIDENT OF KHUDNAMARI PART II
PS SAPATGRAM
Page No.# 3/7
DIST DHUBRI
ASSAM
783348
10:SABDUL MOTLEB ALI
S/O KASHEM ALI
RESIDENT OF KHUDNAMARI PART II
PS SAPATGRAM
DIST DHUBRI
ASSAM
783348
11:ZAKIR HUSSAIN
S/O LATE BABUR ALI
RESIDENT OF VILLAGE BANGALIPARA PART II
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
12:MINARUL ISLAM
S/O ABUL HOSSEN
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
DIST DHUBRI
783348
13:A.S.O
BILASIPARA CIRCLE
14:THE SETTLEMENT OFFICER
DHUBRI
15:THE STATE OF ASSAM
REPRESENTED BY THE COLLECTOR
DHUBRI
Advocate for the Petitioner : S CHOUDHURY
Advocate for the Respondent :
Page No.# 4/7
Linked Case : I.A.(Civil)/594/2023
SAHAJAHAN ALI
S/O LATE ASMOT ALI
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
VERSUS
SIDDIQU ALI AND ORS .
S/O LATE SORIFUDDIN SK
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
2:MOHILA BEWA
W/O LATE SORIFUDDIN SK
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
3:NUR AMIN SK
S/O LATE SORIFUDDIN SK
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
4:MOTIAR RAHMAN
S/O LATE SORIFUDDIN SK
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
5:SHAIBANI BEWA
W/O LATE JAHANUR ISLAM
Page No.# 5/7
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
6:JHIMI BEGUM
D/O LATE JAHANUR ISLAM
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
7:SHAHIN HASAN
S/O LATE JAHANUR ISLAM
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
8:JITU BEGUM
D/O LATE JAHANUR ISLAM
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
783348
DIST DHUBRI
ASSAM
9:ALIMA KHATUN
W/O SABDUL MOTLEB ALI
RESIDENT OF KHUDNAMARI PART II
PS SAPATGRAM
DIST DHUBRI
ASSAM
783348
10:SABDUL MOTLEB ALI
S/O KASHEM ALI
RESIDENT OF KHUDNAMARI PART II
PS SAPATGRAM
DIST DHUBRI
ASSAM
783348
11:ZAKIR HUSSAIN
S/O LATE BABUR ALI
RESIDENT OF VILLAGE BANGALIPARA PART II
Page No.# 6/7
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
12:MINARUL ISLAM
S/O ABUL HOSSEN
RESIDENT OF VILLAGE BANGALIPARA PART I
PS BILASIPARA
DIST DHUBRI
783348
13:A.S.O
BILASIPARA CIRCLE
14:THE SETTLEMENT OFFICER
DHUBRI
15:THE STATE OF ASSAM
REPRESENTED BY THE COLLECTOR
DHUBRI.
------------
Advocate for : S CHOUDHURY
Advocate for : appearing for SIDDIQU ALI AND ORS .
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
Date : 15.5.2023
Heard Mr. A. Sattar, learned counsel for the appellant.
This is an application under Order 41 Rule 5 of the CPC praying for stay
of the operation of the Judgment and Decree dated 28.11.2022 passed by the
learned first appellate court of the Additional District Judge, Dhubri in Title
Appeal No. 2/2019 by which the judgment dated 3.12.2018 and decree
prepared thereon dated 3.12.2018 passed by the learned Court of the Civil
Judge, Dhubri in T. S. No. 06/2015 was set aside.
As the connected appeal has been admitted, the operation of the
judgment and decree dated 28.11.2022 passed by the learned first appellate
Page No.# 7/7
court of the Additional District Judge, Dhubri in Title Appeal No. 2/2019 by
which the judgment dated 3.12.2018 and decree prepared thereon dated
3.12.2018 passed by the learned Court of the Civil Judge, Dhubri in T. S. No.
06/2015 shall remain stayed.
I A stands disposed of.
JUDGE
Comparing Assistant
