Md. Jiyaur Pasa vs Jayanta Kumar Goswami
2023 Latest Caselaw 1943 Gua

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GAHC010090852023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Cont.Cas(C)/248/2023

            MD. JIYAUR PASA
            S/O- LATE SALIM PASA,
            NALBARI TOWN, WARD NO.-8,
            P.S. AND P.O.- NALBARI,
            DIST- NALBARI, ASSAM.


            VERSUS

            JAYANTA KUMAR GOSWAMI
            CHIEF ENGINEER, PWD (BORDER ROAD AND NEC WORKS),
            PUBLIC WORKS (ROAD) DEPARTMENT,
            CHANDMARI, GUWAHATI- 781003.


Advocate for the Petitioner   : MD S HOQUE

Advocate for the Respondent :




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                           ORDER

Date : 12-05-2023

Heard Mr. S Hoque, learned counsel for the petitioner, who submits that the para 42(iv & v) of the judgment and order dated 07.02.2023 passed in WP(C) No. 2674/2021 has not been complied with.

Issue notice, returnable in 4 (four) weeks.

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Petitioner to take steps for service of notice upon the respondent by registered post with A/D within 3 (three) days.

List the matter after 4 (four) weeks.

JUDGE

Comparing Assistant