New India Assurance Co. Ltd vs Mrs Guria Sahani @ Bhumika Singh ...
2023 Latest Caselaw 1909 Gua

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GAHC010238492017




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./352/2017

         NEW INDIA ASSURANCE CO. LTD
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 87 M.G. ROAD
         FORT, MUMBAI AND ITS REGIONAL OFFICE AT G.S. ROAD,
         BHANGAGARH, GUWAHATI.



         VERSUS

         MRS GURIA SAHANI @ BHUMIKA SINGH and 5 ORS
         W/O LATE PROMUD KR. SINGH

         2:MRS. HEM PRAVA SINGH
         W/O LATE RAM AJUDHYA SINGH

         BOTH R/O LACHIT NAGAR
         P.O. HAIBORGAON
         NAGAON
         P.S. SADAR
         DISTRICT NAGAON
         ASSAM. PIN-782002 (CLAIMANTS)

         3:SRI MALAY KUMAR DEB
          S/O LATE MOTILAL DEB

         C/O SRI BIRESWAR DAS BARKAPARA
         R/O BASISTHA CHARIALI
         H/No. 3
         GUWAHATI - 781029
         DISTRICT KAMRUP(M)
         ASSAM (OWNER OF VEHICLE No. AS01T-6214 (INDICA DLS))

         4:UNITED INDIA INSURANCE CO. LTD.
          NAGAON BRANCH (INSURER OF VEHICLE No. AS01T-6214 (INDICA DLS))
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            5:MD. ABDUL KADIR
             S/O MD. HAZRAT ALI
             R/O VILL- GUNABARI
             P.O. RUPAHIHAT
             P.S. RUPAHIHAT
             DISTRICT- NAGAON
             ASSAM
             PIN-782125.
            (DRIVER OF VEHICLE No. AS01T-6214 (INDICA DLS))

            7:SRI BABUL DAS
             S/O LATE SANSAI DAS

            R/O VILLAGE AMOLAPATTY
            P.O. NAGAON
            P.S. SADAR
            DISTRICT NAGAON
            ASSAM (DRIVER OF VEHICLE No. AS02L-3625 (MOTOR CYCLE)

Advocate for the Petitioner   : MS. M SAIKIA

Advocate for the Respondent : MR. A SHARMA (R- 1 & 2)




             Linked Case : I.A.(Civil)/1632/2019

            MRS. GURIA SAHANI @ BHUMIKA SINGH AND ANR
            W/O LATE PROMOD KR. SINGH
            R/O LACHIT NAGAR
            P.S. NAGAON
            DIST. NAGAON
            ASSAM
            PIN 782001

            2: MRS. HEM PRAVA SINGH
            W/O LATE RAM AJUDHYA SINGH
             R/O LACHIT NAGAR
             P.S. NAGAON
             DIST. NAGAON
            ASSAM
             PIN 782001
            VERSUS
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             NEW INDIA ASSURANCE CO. LTD.
             HAVING ITS REGISTERED OFFICE AT OPPOSITE RAJIB BHAWAN
             G.S. ROAD
             P.O. CHRISTIAN BASTI
             GUWAHATI 781005


             ------------
             Advocate for : MR. N DAS
             Advocate for : MS. M SAIKIA appearing for NEW INDIA ASSURANCE CO. LTD.



                                  BEFORE
                   HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                        ORDER

11.05.2023

Heard Mr. R. Goswami, learned counsel for the appellant. Also heard Mr. J. Kalita, learned counsel for the respondent Nos. 1 & 2 and Ms. M. Choudhury, learned counsel representing the respondent No.4.

Arguments concluded.

Judgment reserved.

JUDGE

Comparing Assistant