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National Insurance Company Ltd vs Punyeswari Devi And 2 Ors
2023 Latest Caselaw 1885 Gua

Citation : 2023 Latest Caselaw 1885 Gua
Judgement Date : 10 May, 2023

Gauhati High Court
National Insurance Company Ltd vs Punyeswari Devi And 2 Ors on 10 May, 2023
                                                               Page No.# 1/2

GAHC010077712023




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



          I.A.(Civil)/1207/2023

         NATIONAL INSURANCE COMPANY LTD
         HAVING ITS REGISTERED OFFICE AT 3
         MIDDLETON STREET
         KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI
         REGIONAL OFFICE AT G.S ROAD
         BHANGAGARH
         GUWAHATI 05


          VERSUS

         PUNYESWARI DEVI AND 2 ORS.
         W/O SRI PADESHWAR NATH RESIDENT OF VILLAGE JAHAMARI
         PS THELAMARA
         DIST SONITPUR
         ASSAM 784149

         2:SRI SURUJ NATH
         S/O J NATH
         RESIDENT OF VILLAGE MURHATETELI
          PO AND PS TEZPUR
          DIST SONITPUR
         ASSAM
          784001
          3:SRI BULBUL DAS
         S/O LATE ANANDIRAM DAS
         RESIDENT OF VILLAGE NIZ BIHAGURI
          PS TEZPUR
          DIST SONITPUR
         ASSAM 784153
          ------------
         Advocate for : MR. K K BHATTA
                                                                        Page No.# 2/2

             Advocate for : appearing for PUNYESWARI DEVI AND 2 ORS.



                                       :: BEFORE ::
                       HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       O R D E R

10.05.2023

Heard Mr. K.K. Bhatta, learned counsel appearing for the applicant.

Since the connected appeal has been admitted for hearing, the judgment and award dated 25.01.2023 passed by the learned Member, MACT, Sonitpur in MAC Case No.79 of 2019 shall remain stayed till disposal of the appeal.

The Interlocutory Application accordingly stands disposed of.

JUDGE

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