Md. Jiyaur Pasa vs Jayanta Kumar Goswami
2023 Latest Caselaw 1832 Gua

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GAHC010090822023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Cont.Cas(C)/244/2023

            MD. JIYAUR PASA
            S/O-LATE SALIM PASA, NALBARI ROWN, WARD NO 8,
            P.S AND P.O- NALBARI, DIST- NALBARI, ASSAM



            VERSUS

            JAYANTA KUMAR GOSWAMI
            CHIEF ENGINEER, PWD (BORDER ROADS AND NEC WORKS),
            PUBLIC WORKS (ROADS) DEPARTMENT, CHANDMARI, GUWAHATI-03



Advocate for the Petitioner   : MD S HOQUE

Advocate for the Respondent :




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                           ORDER

08.05.2023

Heard Mr. S. Hoque, learned counsel for the petitioner, who submits that the respondents have not complied with the paragraph 42(iv), (v) and (vi) of the judgment and order dated 07.02.2023 passed in WP(C) 2525/2021.

Issue Notice returnable in 4 (four) weeks.

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Petitioner to take steps for service of notice upon the sole respondent within 2 (two) days.

List the matter after four weeks.

JUDGE

Comparing Assistant