Numaligarh Refinery Limited vs Union Of India And 2 Ors
2023 Latest Caselaw 1792 Gua

                                                                   Page No.# 1/2

GAHC010230152022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/7217/2022

         NUMALIGARH REFINERY LIMITED
         A COMPANY INCORPORATED IN INDIA AND HAVING ITS REGD. OFFICE AT
         122A, G.S. ROAD, CHRISTIAN BASTI, GUWAHATI-781005, ASSAM AND IS
         REP. BY SRI KAJAL SAIKIA, S/O. LATE MADHU SAIKIA, R/O. QUARTER NO.
         D-22, NUMALIGARH REFINERY TOWNSHIP, P.O. KANAIGHAT, DIST.
         GOLAGHAT, ASSAM.


         VERSUS

         UNION OF INDIA AND 2 ORS.
         REP. BY THE SECRETARY, MINISTRY OF MICRO, SMALL AND MEDIUM
         ENTERPRISES, UDYOG BHAWAN, RAFI MARG, NEW DELHI, PIN-110011.

         2:THE JOINT DIRECTOR AND HEAD OF OFFICE
          MSME DEVELOPMENT AND FACILITATION OFFICE
          MINISTRY OF MSME
          GOVT. OF INDIA
          MSME BHAWAN
          65/1
          GST ROAD
          GUINDY
          CHENNAI
         TAMIL NADI
          INDIA-600032.

         3:SOLAR DESIGN PVT. LTD.
          NO.1
         A WING
          3RD FLOOR
          PARSAN MANARE
          602
         ANNA SALAI
          CHENNAI-600006
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Advocate for the Petitioner   : MR. P DEKA

Advocate for the Respondent : ASSTT.S.G.I.




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                             ORDER

Date : 04-05-2023

Heard Mr. AK Sahewalla, learned counsel for the petitioner. Also heard Mr. D Borah, learned counsel for the respondent No. 3 and Ms. A Gayan, learned counsel for the respondent Nos. 1 & 2.

Hearing concluded. Judgment reserved.

JUDGE

Comparing Assistant