Citation : 2023 Latest Caselaw 1781 Gua
Judgement Date : 4 May, 2023
Page No.# 1/6
GAHC010203162018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6314/2018
RANJAN SINGHA AND 4 ORS.
S/O MR.L. SINHA
R/O H/NO. 31, SATGAON
MANIPURI COLONY,
DIST.KAMRUP (M), ASSAM,
PIN - 781171.
2: DR. UTPAL BORAH
S/O LT. DHANESWAR BORAH
R/O MAHALYA APARTMENT
FLAT NO. B-101
USHA NAGAR
BYE LANE NO. 1
SUPERMARKET
DISPUR
DIST. KAMRUP (M)
ASSAM
PIN - 781006.
3: DR. KABITA RAY
W/O HIRES CH PATHAK
R/O VILL- MAKHIBAHA
P.O.MAKHIBAHA
DIST.NALBARI
ASSAM
PIN - 781374.
4: DR. GEETIMA BARMAN
D/O KANAK CH. BARMAN
R/O TETELIBARI
Page No.# 2/6
NALAPARA
P.O. SAUKUCHI
DIST. KAMRUP (M)
ASSAM
PIN - 781040
ASSAM
5: DR RUPAK KUMAR NATH
S/O LT. TILENDRA KUMAR NATH
R/O RRB ROAD
SOUTH HAIBARGAON
P.O. HAIBARGAON
DIST. NAGAON
ASSAM
PIN - 782002
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM,
JANATA BHAVAN, DISPUR, GUWAHATI-06.
2:COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
ANIMAL HUSBANDRY AND VETERINARY DEPARTMENT
JANATA BHAVAN
DISPUR
GUWAHATI -06.
3:PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
JANATA BHAVAN
DISPUR
GUWAHATI-06.
4:SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHAR NAGAR
SIX-MILE
KHANAPARA
GUWAHATI -22.
5:UNDER SECRETARY
Page No.# 3/6
ASSAM PUBLIC SERVICE COMMISSION
JAWAHAR NAGAR
SIX-MILE
KHANAPARA
GUWAHATI-22.
6:DEPUTY SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHAR NAGAR
SIX-MILE
KHANAPARA
GUWAHATI-22
Advocate for the Petitioner : MR. J KALITA
Advocate for the Respondent : GA, ASSAM
Linked Case : WP(C)/6397/2018
RUBAL CHANDRA ROY
S/O LATE MR. MUKUL CHANDRA ROY
RESIDENT OF VILLAGE ROKAKHATA
PO HAKAMA
PS BILASHIPARA
DIST DHUBRI
ASSAM 783348
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF OF
ASSAM
JANATA BHAWAN
DISPUR
GUWAHATI-06
2:COMMISSIONER AND SECRETARY
Page No.# 4/6
TO THE GOVERNMENT OF ASSAM
ANIMAL HUSBANDRY AND VETERINARY DEPARTMENT
JANATA BHAWAN
DISPUR
GUWAHATI-06
3:PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
PERSONNEL (B) DEPARTMENT
JANATA BHAVAN
DISPUR
GUWAHATI-06
4:SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHAR NAGAR SIX MILE
KHANAPARA
GUWAHATI-22
5:UNDER SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHAR NAGAR
SIX MILE
KHANAPARA
GUWAHATI-22
6:DEPUTY SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHAR NAGAR
SIX MILE
KHANAPARA
GUWAHATI-22
------------
Advocate for : MR. J KALITA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/6650/2018
MANIKA BURAGOHAIN
D/O- KANAK BURAGOHAIN
R/O- VILL- BAM GOHAIN
P.O. DEMOW
P.S. DEMOW
DIST- SIBSAGAR
ASSAM
PIN- 785662
VERSUS
Page No.# 5/6
THE STATE OF ASSAM AND 5 ORS.
REP. BY THE CHIEF SECY. TO THE GOVT.OF ASSAM
JANATA BHAVAN
DISPUR
GHY-6
2:COMM. AND SECY.
TO THE GOVT. OF ASSAM
ANIMAL HUSBANDRY AND VETERINARY DEPTT.
JANATA BHAVAN
DISPUR
GHY-06
3:PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPTT.
JANATA BHAVAN
DISPUR
GHY-06
4:SECY.
ASSAM PUBLIC SERVICE COMMISSION
JAWAHAR NAGAR
SIX MILE
KHANAPARA
GHY-22
5:UNDER SECY.
ASSAM PUBLIC SERVICE COMMISSION
JAWAHAR NAGAR
SIX MILE
KHANAPARA
GHY-22
6:DY. SECY.
ASSAM PUBLIC SERVICE COMMISSION
JAWAHAR NAGAR
SIX MILE
KHANAPARA
GHY-22
------------
Advocate for : MR. J KALITA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.
Page No.# 6/6
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 04.05.2023
Heard Mr. D.K. Das, learned counsel appearing on behalf of the petitioners and Mr. T.C. Chutia, learned Senior Government Advocate appearing on behalf of the respondent nos. 1 and 3. Also heard Ms. M.M. Kotoki, learned Standing Counsel appearing on behalf of the respondent no. 2 and Mr. P.P. Dutta, learned counsel appearing on behalf of respondent nos. 4, 5 and 6.
Hearing is concluded.
Judgment is reserved.
JUDGE
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