Sanjib Murah @ Lodha vs The State Of Assam
2023 Latest Caselaw 1767 Gua

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GAHC010211952019




                                 THE GAUHATI HIGH COURT
    (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : CRL.A(J)/62/2019

                SANJIB MURAH @ LODHA
                S/O. LT. THULA MURAH, R/O. UKANIMORIA BENGALI GAON, P.S.
                TINSUKIA, DIST. TINSUKIA, ASSAM.



                VERSUS

                THE STATE OF ASSAM
                REP. BY PP, ASSAM.



Advocate for the Petitioner      : MR. K GOSWAMI, AMICUS CURIAE

Advocate for the Respondent : PP, ASSAM




                                           BEFORE
                          HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
                         HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                            ORDER

03-05-2023 (Lanusungkum Jamir, J)

Heard Mr. K. Goswami, learned Amicus Curiae representing the appellant. Also heard Ms. S. Jahan, learned Additional Public Prosecutor for the State of Assam.

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Hearing concluded.

Judgment reserved.

                      JUDGE    JUDGE


Comparing Assistant