Page No.# 1/2 vs The State Of Assam
2023 Latest Caselaw 1722 Gua

                                                                     Page No.# 1/2

GAHC010077982023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Bail Appln./1316/2023

            AZAHAR CHOUDHURY AND 4 ORS.
            S/O AYNAL HAQUE ALI R/O HEPKUCHI P.S. BAIHATA CHARIALI DIST.
            KAMRUP R ASSAM

            2: RAJEN KAIMAL
             S/O SAJEN KAIMAL R/O ANSING JORABAT P.S. SATGAON DIST. KAMRUP
            (M) ASSAM

            3: GAUTAM DAS
             S/O HAREN DAS R/O ANSING JORABAT P.S. SATGAON DIST. KAMRUP (M)
            ASSAM

            4: RUPAM DAS
             S/O BANAMALI DAS R/O ANSING JORABAT P.S. SATGAON DIST. KAMRUP
            (M) ASSAM

            5: HAREN DAS
             S/O LT. KALICHARAN DAS R/O ANSING JORABAT P.S. SATGAON DIST.
            KAMRUP (M) ASSA

            VERSUS

            THE STATE OF ASSAM
            REP. BY THE PP, ASSAM



Advocate for the Petitioner   : MR. A CHAUDHURY

Advocate for the Respondent : PP, ASSAM
                                                                           Page No.# 2/2


                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                         ORDER

Date : 02.05.2023 It is submitted by Mr. B. B. Gogoi, learned Additional Public Prosecutor that charge-sheet in the matter has already been filed vide charge-sheet No. 44/2023 dated 20.04.2023.

Mr. N. Mahajan, learned counsel appears for the petitioner submits that whether it is a complete charge-sheet or a part charge-sheet, that information is necessary to adjudicate the rights of the petitioner in view of the recent Judgments passed by the Apex Court.

Accordingly, let the matter be listed again on 8 th May, 2023. Meanwhile, Registry is to requisition the scanned copy of the charge-sheet filed vide charge-sheet No. 44/2023 dated 20.04.2023 stated to have been filed in the matter pending before the learned Chief Judicial magistrate, Kamrup (M) in connection with Bharalumukh Police Station Case No. 41/2023.

List accordingly.

JUDGE

Comparing Assistant