M/S United India Insurance ... vs Marami Bordoloi And 2 Ors
2023 Latest Caselaw 981 Gua

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GAHC010027262023




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




          I.A.(Civil)/655/2023

         M/S UNITED INDIA INSURANCE COMPANY LTD.
         REGIONAL OFFICE
         G. S. ROAD
         GUWAHATI- 5 REP. BY THE CHIEF REGIONAL MANAGER.


          VERSUS

         MARAMI BORDOLOI AND 2 ORS.
         W/O ARUN BOEDOLOI
         VILL.- PUKHURIPAR
         PHULONIATI
         P.S.- JAJARI
         DIST.- NAGAON
         ASSAM
         PIN- 782142.

         2:GEN DAS
         S/O KAN DAS

         R/O JAMES LAKRA
         RATNAGIRI NAGAR
         BORAGAON
         H NO. 15 (B) GOTANAGAR
         JALUKBARI
         KAMRUP METROPOLITIAN (ASSAM)
         PIN- 781033.
         3:DIBASH BORA
         S/O LATE BIJAY BORA
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           R/O URIAGAON

           P.O.- ITACHALI

           P.S.- SADAR

           DIST.- NAGAON
           PIN- 782003.
           ------------
           Advocate for : MR. M DUTTA
           Advocate for : appearing for MARAMI BORDOLOI AND 2 ORS.

           In MACApp. No. 70/2023



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

13.03.2023

Heard Mr. M. Dutta, learned counsel appearing for the applicant. Since the connected appeal has been admitted for hearing, the impugned judgment and order dated 10.11.2022 passed by the learned Member, MACT, Nagaon in MAC Case No. 166/2019 shall remain stayed.

The I.A.(Civil) stands disposed of.

JUDGE

Comparing Assistant