Page No.# 1/2 vs Pradip Barman
2023 Latest Caselaw 977 Gua

                                                                     Page No.# 1/2

GAHC010025542023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : I.A.(Civil)/457/2023
                             In WA 1075/2023 (Filing Number)

         THE STATE OF ASSAM AND 4 ORS.
         REP. BY THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM,
         HOME (B) DEPTT., DISPUR, GUWAHATI- 781006.

         2: THE DIRECTOR GENERAL OF POLICE
         ASSAM
          ULUBARI
          GUWAHATI- 7.

         3: THE DIRECTOR GENERAL
          OF CIVIL DEFENCE AND COMMANDANT GENERAL OF HOME GUARDS
         ASSAM
          BELTOLA GUWAHATI- 781028.

         4: THE SUPERINTENDENT OF POLICE
          NALBARI ASSAM.

         5: DISTRICT HOME GUARDS COMMANDANT
          NALBARI ASSAM

         VERSUS

         PRADIP BARMAN
         S/O. SRI SURENDRA BARMAN, R/O. CHOHKUCHI, P.O. KHATIKUCHI, DIST.
         NALBARI, ASSAM.



     For the Applicant(s):     Mr. H. Sarma, Additional Senior Government
                               Advocate, Assam.
    For the Respondent(s) : Ms. D. Ghosh, Advocate.

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BEFORE HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE KARDAK ETE

13.03.2023

This Interlocutory Application, I.A.(Civil) No.457/2023 has been filed seeking condonation of delay of 15 days in filing the connected appeal against the judgment and order dated 16.12.2022 passed by the learned Single Bench in WP(C) No.5331/2017.

The learned counsel representing the respondents does not object to the delay being condoned.

Considering the grounds set out in the application under Section 5 of the Limitation Act, 1963 to be germane, the delay is condoned.

The application seeking condonation of delay of 15 days is accepted.

The Registry is directed to register the connected appeal and list the same in Court after a week.

                         JUDGE                             CHIEF JUSTICE



Comparing Assistant