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Shriram General Insurance ... vs Shri Khitin Chandra Roy And 5 Ors
2023 Latest Caselaw 920 Gua

Citation : 2023 Latest Caselaw 920 Gua
Judgement Date : 10 March, 2023

Gauhati High Court
Shriram General Insurance ... vs Shri Khitin Chandra Roy And 5 Ors on 10 March, 2023
                                                                 Page No.# 1/3

GAHC010051112017




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./586/2017

         SHRIRAM GENERAL INSURANCE COMPANY LIMITED
         HAVING ITS CORPORATE AND REGISTERED OFFICE AT E-8 EPIP RIICO
         INDUSTRIAL AREA, SITAPURA, JAIPUR RAJASTHAN, INDIA PIN 302022
         AND ONE OF THE BRANCH OFFICES AT B.R. ARCADE 3RD FLOOR,
         OPPOSITE TO PRIYA PALACE HOTEL 21, JANAPATH, ULUBARI, GUWAHATI
         781007, KAMRUP M, ASSAM.

         VERSUS

         SHRI KHITIN CHANDRA ROY and 5 ORS
         S/O LATE TUNI CH. ROY

         2:SMTI MINATI BALA ROY
         W/O SHRI KHITIN CH. ROY

         3:UTPAL ROY
          S/O SHRI KHITIN CH. ROY

         4:BISHNU ROY
          S/O SHRI KHITIN CH. ROY
         ALL ARE R/O VILL. DHORARGHAT PART-I
          P.O. SAHEBGANJ
          P.S. GAURIPUR
          DIST. DHUBRI
         ASSAM
          PIN 783331 RESPONDENT NO. 1 WILL REPRESENT RESPONDENTS NO. 2
         TO 4

         5:ZAHANGIR ALOM

          S/O LATE TOZAMMEL HOQUE
          R/O VILL. MADHUSOULMARI PART-II
          P.O. and P.S. GAURIPUR
          DIST. DHUBRI
                                                             Page No.# 2/3

             ASSAM
             PIN 783331

            6:ABUL HUSSAIN

             S/O LATE MONSUR ALI
             R/O VILL. MADHUSOULMARI
             P.O. and P.S. GAURIPUR
             DIST. DHUBRI
             ASSAM
             PIN 78333

Advocate for the Petitioner   : MR. U K DUTTA

Advocate for the Respondent : MR. A R AGARWALA (R1 to R4)
             Linked Case : CO/28/2022

            KHITIN CH. ROY AND 3 ORS.
            S/O LATE TUNI CH. ROY
            RESIDENT OF VILLAGE DHARAMNAGAR PART II
            PS GAURIPUR
            783331
            DIST DHUBRI
            ASSAM

            2: MINATI BALA ROY
            W/O KHITIN CH. ROY
            RESIDENT OF VILLAGE DHARAMNAGAR PART II
             PS GAURIPUR
             783331
             DIST DHUBRI
            ASSAM

            3: UTPAL ROY
            S/O KHITIN CH. ROY
            RESIDENT OF VILLAGE DHARAMNAGAR PART II
            PS GAURIPUR
            783331
            DIST DHUBRI
            ASSAM
            TO BE REPRESENTED BY PET. NO. 1

            4: BISHNU ROY
            S/O KHITIN CH. ROY
            RESIDENT OF VILLAGE DHARAMNAGAR PART II
            PS GAURIPUR
            783331
                                                                         Page No.# 3/3

           DIST DHUBRI
           ASSAM
           TO BE REPRESENTED BY PET. NO. 1
           VERSUS

           SHRIRAM GENERAL INSURANCE CO. LTD. AND 2 ORS.
           REPRESENTED BY ITS BRANCH MANAGER
           B.R ARCADE
           OPP. HOTEL PRIYA PALACE 21
           JANAPATH
           ULUBARI
           GUWAHATI 781007
           ASSAM

           2:ZAHANGIR ALOM
           S/O LATE TOZAMEL HOQUE
           VILLAGE MODHUSOULMARI PART II
            PS GAURIPUR
            DIST DHUBRI
           ASSAM
            3:ABUL HUSSAIN
           S/O LATE MONSER ALI
           VILLAGE MODHUSOULMARI
            PS GAURIPUR
            DIST DHUBRI
           ASSAM
            ------------
           Advocate for : MR. A R AGARWALA
           Advocate for : MR. A J SAIKIA appearing for SHRIRAM GENERAL INSURANCE
           CO. LTD. AND 2 ORS.



                                    BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                      ORDER

Date : 10.03.2023

In view of the judgment passed in MACAppl. No.586/2017, the present petition stands disposed of accordingly.

JUDGE

Comparing Assistant

 
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