Citation : 2023 Latest Caselaw 841 Gua
Judgement Date : 1 March, 2023
Page No.# 1/10
GAHC010208192022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/26/2023
MOINUL HOQUE LASKAR
S/O LATE SUNAHAR ALI LASKAR,
RESIDENT OF VILLAGE SHIBUTTAR ,PO UJANKUPA, PS AND DIST
HAILAKANDI, 788152
VERSUS
ON THE DEATH OF ISHAD ALI LASKAR HIS LEGAL HEIRS MONORA
BEGUM LASKAR AND ORS
S/O LATE ISHAD ALI LASKAR,
RESIDENT OF SHIBUTTAR, PO UJANKUPA, PS AND DIST HAILAKANDI,
ASSAM, 788152
2:ANORA BEGUM LASKAR
D/O LATE ISHAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
3:ANGURA BEGUM LASKAR
D/O LATE ISHAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
4:ABDUL KALAM LASKAR
Page No.# 2/10
S/O LATE ISHAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
5:ABDUL SALAM LASKAR
S/O LATE ISHAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
6:ABDUL REJAK LASKAR
S/O LATE ISHAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
7:ON THE DEATH OF HASIM ALI LASKAR
HIS LEGAL HEIR MUSST. HAFSA BEGUM LASKAR
W/O LATE HASIM ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
8:MUSSTT. AYESHA BEGUM LASKAR
D/O LATE HASIM ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
9:MD. BURHAN UDDIN LASKAR
D/O LATE HASIM ALI LASKAR
Page No.# 3/10
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
10:ON THE DEATH OF LT. SAJJAD ALI LASKAR
HIS LEGAL HEIR MUSST. BILATUN NESSA LASKAR
W/O LATE SAJJAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
11:MD. SALIM UDDIN LASKAR
S/O LATE SAJJAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
12:MD. ISLAM UDDIN LASKAR
S/O LATE SAJJAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
13:MD. ALIM UDDIN LASKAR
S/O LATE SAJJAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
14:LEGAL HEIRS OF LATE JAMSHED ALI LASKAR
S/O LT. SUNAHAR ALI LASKAR
MUSST. KHAIRUN NESSA LASKAR
Page No.# 4/10
W/O LATE JAMSHED ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
15:HUSSAIN AHMED LASKAR
S/O LATE JAMSHED ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
16:ABUL AHMED LASKAR
S/O LATE JAMSHED ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
17:SHAFIQUE UDDIN LASKAR
S/O LATE JAMSHED ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
18:FORIZ UDDIN LASKAR
S/O LATE JAMSHED ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
19:JOYNAL UDDIN LASKAR
S/O LATE JAMSHED ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
Page No.# 5/10
20:NURUL HOQUE LASKAR
S/O LATE JAMSHED ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
21:LEGAL HEIRS OF LATE ATAUR RAHMAN LASKAR
S/O LT. SUNAHAR ALI LASKAR
SARIMUL HOQUE LASKAR
S/O LATE ATAUR RAHMAN LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
22:MUSST. MISMA BEGUM LASKAR
W/O LATE ATAUR RAHMAN LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
23:ABDUL SATTAR LASKAR
S/O LATE ABBAS ALI LASKAR
24:NAZIM UDDIN LASKAR
S/O LATE MUZAMMIL ALI LASKAR
RESIDENT OF VILLAGE SHIBUTTAR
PO UJANKUPA. PS AND DIST HAILAKANDI
ASSAM 78815
Advocate for the Petitioner : MR. K A MAZUMDER
Advocate for the Respondent :
Linked Case : I.A.(Civil)/523/2023
Page No.# 6/10
MOINUL HOQUE LASKAR
S/O LATE SUNAHAR ALI LASKAR
RESIDENT OF VILLAGE SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
788152
VERSUS
ON THE DEATH OF ISHAD ALI LASKAR HIS LEGAL HEIRS MONORA BEGUM
LASKAR AND ORS
S/O LATE ISHAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
2:ANORA BEGUM LASKAR
D/O LATE ISHAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
3:ANGURA BEGUM LASKAR
D/O LATE ISHAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
4:ABDUL KALAM LASKAR
S/O LATE ISHAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
5:ABDUL SALAM LASKAR
S/O LATE ISHAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
Page No.# 7/10
PS AND DIST HAILAKANDI
ASSAM
788152
6:ABDUL REJAK LASKAR
S/O LATE ISHAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
7:ON THE DEATH OF HASIM ALI LASKAR
HIS LEGAL HEIR MUSST. HAFSA BEGUM LASKAR
W/O LATE HASIM ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
8:MUSSTT. AYESHA BEGUM LASKAR
D/O LATE HASIM ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
9:MD. BURHAN UDDIN LASKAR
D/O LATE HASIM ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
10:ON THE DEATH OF LT. SAJJAD ALI LASKAR
HIS LEGAL HEIR MUSST. BILATUN NESSA LASKAR
W/O LATE SAJJAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
11:MD. SALIM UDDIN LASKAR
Page No.# 8/10
S/O LATE SAJJAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
12:MD. ISLAM UDDIN LASKAR
S/O LATE SAJJAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
13:MD. ALIM UDDIN LASKAR
S/O LATE SAJJAD ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
14:LEGAL HEIRS OF LATE JAMSHED ALI LASKAR
S/O LT. SUNAHAR ALI LASKAR
MUSST. KHAIRUN NESSA LASKAR
W/O LATE JAMSHED ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
15:HUSSAIN AHMED LASKAR
S/O LATE JAMSHED ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
16:ABUL AHMED LASKAR
S/O LATE JAMSHED ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
Page No.# 9/10
17:SHAFIQUE UDDIN LASKAR
S/O LATE JAMSHED ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
18:FORIZ UDDIN LASKAR
S/O LATE JAMSHED ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
19:JOYNAL UDDIN LASKAR
S/O LATE JAMSHED ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
20:NURUL HOQUE LASKAR
S/O LATE JAMSHED ALI LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
21:LEGAL HEIRS OF LATE ATAUR RAHMAN LASKAR
S/O LT. SUNAHAR ALI LASKAR
SARIMUL HOQUE LASKAR
S/O LATE ATAUR RAHMAN LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
22:MUSST. MISMA BEGUM LASKAR
W/O LATE ATAUR RAHMAN LASKAR
RESIDENT OF SHIBUTTAR
PO UJANKUPA
PS AND DIST HAILAKANDI
ASSAM
788152
23:ABDUL SATTAR LASKAR
S/O LATE ABBAS ALI LASKAR
24:NAZIM UDDIN LASKAR
S/O LATE MUZAMMIL ALI LASKAR
Page No.# 10/10
RESIDENT OF VILLAGE SHIBUTTAR
PO UJANKUPA. PS AND DIST HAILAKANDI
ASSAM 788152
------------
Advocate for : MR. K A MAZUMDER
Advocate for : appearing for ON THE DEATH OF ISHAD ALI LASKAR HIS LEGAL
HEIRS MONORA BEGUM LASKAR AND ORS
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
01.03.2023
Mr. K. A. Mazumder, learned counsel for the appellant submits that one page of the judgment impugned in the present second appeal is missing and that has not been annexed inadvertently. Accordingly, he may be allowed to correct the record.
Accordingly, prayer is allowed, however, same be done in the Filing Section.
List this matter on 15.03.2023.
JUDGE
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