Page No.# 1/3 vs Joynal Abedin
2023 Latest Caselaw 1331 Gua

                                                         Page No.# 1/3

GAHC010198532021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                     Case No : I.A.(Civil)/2235/2021

         FORIDUR SK. @ FARIDUR RAHMAN AND 2 ORS.
         S/O- AMANUR RAHMAN
         R/O- VILL.- KOWAHAGI
         P.O. TUMNI
         P.S. SOUTH SALMARA
         DIST.- DHUBRI
         ASSAM

         2: SAHIDUR RAHMAN
         S/O- AMANUR RAHMAN
          R/O- VILL.- KOWAHAGI
          P.O. TUMNI
          P.S. SOUTH SALMARA
          DIST.- DHUBRI
         ASSAM

         3: SAIYADUR RAHMAN
         S/O- AMANUR RAHMAN
         R/O- VILL.- KOWAHAGI
         P.O. TUMNI
         P.S. SOUTH SALMARA
         DIST.- DHUBRI
         ASSAM
         VERSUS

         JOYNAL ABEDIN
         S/O- ABDUL WAHED ALI
          R/O- VILL.- KOWAHAGI
          P.O. TUMNI
          P.S. SOUTH SALMARA
          DIST.- DHUBRI
          ASSAM
                                                            Page No.# 2/3



------------
Advocate for : MR. N ALAM R K
Advocate for : appearing for JOYNAL ABEDIN

in Case No. : RSA/139/2021

            FORIDUR SK. @ FARIDUR RAHMAN AND 2 ORS.
            S/O- AMANUR RAHMAN, R/O- VILL.- KOWAHAGI, P.O.
            TUMNI, P.S. SOUTH SALMARA, DIST.- DHUBRI, ASSAM

            2: SAHIDUR RAHMAN
             S/O- AMANUR RAHMAN
             R/O- VILL.- KOWAHAGI
             P.O. TUMNI
             P.S. SOUTH SALMARA
             DIST.- DHUBRI
            ASSAM

            3: SAIYADUR RAHMAN
             S/O- AMANUR RAHMAN
             R/O- VILL.- KOWAHAGI
             P.O. TUMNI
             P.S. SOUTH SALMARA
             DIST.- DHUBRI
            ASSA

            VERSUS

            JOYNAL ABEDIN
            S/O- ABDUL WAHED ALI, R/O- VILL.- KOWAHAGI, P.O.
            TUMNI, P.S. SOUTH SALMARA, DIST.- DHUBRI, ASSAM



Advocate for the Petitioner   : MR. N ALAM R K

Advocate for the Respondent : MR. P S DEKA
                                                                       Page No.# 3/3




                                 BEFORE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                     ORDER

30.03.2023 Heard Mr. A. Rahman, learned counsel for the applicants. Also heard Mr. P. S. Deka, learned Senior Counsel assisted by Ms. P. Lahkar, learned counsel for the respondent.

This application is filed under Order XL-I Rule 5 read with Section 151 of the Code of Civil Procedure, praying for stay of execution of the impugned judgment and decree dated 24.08.2021 in T.A. No. 36/2019 passed by the learned Civil Judge, Dhubri and judgment and decree dated 24.09.2019 in T.S. No. 01/2019 (Old T.S. No.455/2016) passed by the learned Munsiff, Hatsingimari.

As the connected second appeal has already been admitted, the operation of the impugned judgment and decree dated 24.08.2021 in T.A. No. 36/2019 passed by the learned Civil Judge, Dhubri, and judgment and decree dated 24.09.2019 in T.S. No. 01/2019 (Old T.S. No.455/2016) passed by the learned Munsiff, Hatsingimari, are stayed till the disposal of the connected second appeal.

Accordingly this I.A. stands disposed of.

JUDGE

Comparing Assistant