Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

On The Death Of Ramendra Das His ... vs On The Death Of Mohendra Sonar
2023 Latest Caselaw 1318 Gua

Citation : 2023 Latest Caselaw 1318 Gua
Judgement Date : 29 March, 2023

Gauhati High Court
On The Death Of Ramendra Das His ... vs On The Death Of Mohendra Sonar on 29 March, 2023
                                                                    Page No.# 1/2

GAHC010060682023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/775/2023

            ON THE DEATH OF RAMENDRA DAS HIS LEGAL HEIRS SMTI BELARANI
            DAS and ORS
            ASSAM



            VERSUS

            ON THE DEATH OF MOHENDRA SONAR
            HIS LEGAL HEIRS SMTI NIRU SONAR @ SABITRI SONAR and 10 ORS.



Advocate for the Petitioner   : MR K K MAHANTA

Advocate for the Respondent : MR. B D KONWAR SR. ADV.




             Linked Case : RSA/378/2017

            ON THE DEATH OF MOHENDRA SONAR HIS LEGAL HEIRS SMTI NIRU
            SONAR @ SABITRI SONAR and 10 ORS



             VERSUS

            ON THE DEATH OF RAMENDRA DAS HIS LEGAL HEIRS SMTI BELARANI
            DAS and ORS
            ASSAM
                                                                              Page No.# 2/2


           ------------
           Advocate for : MR.B D KONWAR
           Advocate for : MR K K MAHANTA appearing for ON THE DEATH OF
           RAMENDRA DAS HIS LEGAL HEIRS SMTI BELARANI DAS and ORS



                                    BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                        ORDER

Date : 29.03.2023

Heard Ms. N. Begum, learned counsel for the applicants. Also heard Ms. Valentina V. Tahngu, learned counsel appears on behalf of Mr. B.D. Konwar, learned senior counsel for the respondent.

The present application has been filed praying for early hearing of RSA No. 378/2017 against the judgment and decree dated 05.07.2017 passed by the learned Civil Judge No. 1, Sivasagar in Title Appeal No. 02/2013 whereby upholding the judgment dated 18.12.2012 and decree dated 21.12.2012 passed by the learned Munsiff, Charaideo at Sonari in Title Suit No. 47/2006.

After hearing the learned counsel for the parties, it appears that the regular second appeal is ready for hearing in the year 2020 and the same is pending since 2017. As the case is ready for hearing, the prayer of the applicants is allowed.

List the connected matter i.e. RSA/378/2017 on 02.05.2023 for hearing.

The I/A stands disposed of.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter