Shriram General Insurance Co. Ltd vs Madan Kumar Adhikari And 2 Ors
2023 Latest Caselaw 1291 Gua

                                                                    Page No.# 1/3

GAHC010034882023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./110/2023

            SHRIRAM GENERAL INSURANCE CO. LTD
            0500-E/8 RIICO INDUSTRIAL AREA, SITAPURA JAIPUR, RAJASTHAN,
            302022 AND HAVING A BRANCH OFFICE AT B.R ARCADE 3RD FLOOR, 21
            JANAPATH, ULUBARI, GUWAHATI 780507



            VERSUS

            MADAN KUMAR ADHIKARI AND 2 ORS
            S/O LATE NAGENDRA ADHIKARI,
            RESIDENT OF VILLAGE KHELMA PART VIII, PO GUMRAH, PS KATIGORAH,
            DIST CACHAR, ASSAM, 788805

            2:SRI NARENDRA DAS

             S/O LATE BIHARI RAM DAS

            RESIDENT OF VILLAGE KHELMA PART IV
            PO GUMRABAZAR
            PS SILCHAR
            DIST CACHAR
            ASSAM 788815

            3:MD. SAYOB ALI
             S/O IBRAHIM ALI
            RESIDENT OF VILLAGE PAIKAN
             PO GUMRAH
             PS KATIGORAH
             DIST CACHAR
            ASSAM 78880

Advocate for the Petitioner   : MS. P BORTHAKUR
                                                                             Page No.# 2/3

Advocate for the Respondent :




            Linked Case : I.A.(Civil)/837/2023

            SHRIRAM GENERAL INSURANCE CO. LTD
            0500-E/8 RIICO INDUSTRIAL AREA
             SITAPURA JAIPUR
             RAJASTHAN
             302022 AND HAVING A BRANCH OFFICE AT B.R ARCADE 3RD FLOOR
             21 JANAPATH
             ULUBARI
             GUWAHATI 780507


            VERSUS

            MADAN KUMAR ADHIKARI AND 2 ORS .
            S/O LATE NAGENDRA ADHIKARI
            RESIDENT OF VILLAGE KHELMA PART VIII
            PO GUMRAH
            PS KATIGORAH
            DIST CACHAR
            ASSAM
            788805

            2:SRI NARENDRA DAS

            S/O LATE BIHARI RAM DAS

            RESIDENT OF VILLAGE KHELMA PART IV
            PO GUMRABAZAR
            PS SILCHAR
            DIST CACHAR
            ASSAM 788815
            3:MD. SAYOB ALI
            S/O IBRAHIM ALI
            RESIDENT OF VILLAGE PAIKAN
            PO GUMRAH
            PS KATIGORAH
            DIST CACHAR
            ASSAM 788805
            ------------
            Advocate for : MS. P BORTHAKUR
            Advocate for : appearing for MADAN KUMAR ADHIKARI AND 2 ORS .
                                                                          Page No.# 3/3




                                    BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                      ORDER

Date : 29.03.2023

Heard Mr. R. Goswami, learned counsel for the applicant. Since the connected appeal has been admitted for hearing, it is hereby directed that the judgment and award dated 09.12.2022 passed by the learned Member, MACT, Cachar, in MAC Case No. 238/2018, shall remain stayed till disposal of the appeal subject to deposit of 50% of the awarded amount in the Registry of this Court by the Insurance Company/applicant within the next 6(six) weeks. The I/A stands disposed of accordingly.

JUDGE

Comparing Assistant