National Insurance Company Ltd vs Suma Begum Barbhuiya And 4 Ors
2023 Latest Caselaw 1288 Gua

                                                              Page No.# 1/3

GAHC010046972023




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/859/2023

         NATIONAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3, MIDDLETON
         STREET, KOLKATA AND ONE OF THE REGIONAL OFFICES, AS GUWAHATI
         REGIONAL OFFICE AT G.S. ROAD, BHANGAGARH, GUWAHATI- 5.



         VERSUS

         SUMA BEGUM BARBHUIYA AND 4 ORS.
         W/O LATE SAJU MIA,
         VILL.- SONABARIGHAT PART- I,
         P.S.- SILCHAR,
         DIST.- CACHAR, ASSAM, PIN- 788013.

         2:SANIYA BEGUM
          D/O LATE SAJU MIA

         VILL.- SONABARIGHAT PART- I

         P.S.- SILCHAR

         DIST.- CACHAR
         ASSAM
         PIN- 788013.

         3:SUNIYA BEGUM
          D/O LATE SAJU MIA

         VILL.- SONABARIGHAT PART- I

         P.S.- SILCHAR

         DIST.- CACHAR
                                                  Page No.# 2/3

             ASSAM
             PIN- 788013.

            4:JALI BIBI
            W/O LATE ATAB UDDIN

            VILL.- SONABARIGHAT PART- I

            P.S.- SILCHAR

            DIST.- CACHAR
            ASSAM
            PIN- 788013.

            5:MONIR UDDIN CHOUDHURY
             S/O LATE FOJIJUR RAHMAN CHOUDHURY

            VILL.- KAJIDHAR PART- III

            P.O.- BOALIJUR

            P.S.- SONAI

            DIST.- CACHAR
            ASSAM
            PIN- 788115

Advocate for the Petitioner   : MR. K K BHATTA

Advocate for the Respondent :




             Linked Case :

            NATIONAL INSURANCE COMPANY LTD.



             VERSUS

            SUMA BEGUM BARBHUIYA AND 2 ORS. A
                                                                         Page No.# 3/3

           ------------
           Advocate for : MR. K K BHATTA
           Advocate for : appearing for SUMA BEGUM BARBHUIYA AND 2 ORS. A



                                    BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                     ORDER

Date : 29.03.2023

Heard Ms. L. Sharma, learned counsel for the applicant.

The present application has been filed under Section 5 of the Limitation Act, 1963 for condonation of delay of 12 days in filing the connected appeal against the judgment and award dated 17.11.2022 passed by the learned Member, MACT, Cachar in MAC Case No. 382/2019.

Issue notice.

The applicant shall take step(s) for service of notice upon the respondents by registered post with AD as well as other usual service returnable within 4(four) weeks. The steps be taken within 7(seven) days.

List accordingly.

JUDGE

Comparing Assistant